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Madras High Court judgments, 1927

695 judgments · page 28 of 35

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High Courts08 Mar 1927

V.R.S.S. Chidambaram Chettiar Vs P.L.N.K. Subramaniam Chettiar and Others

Madras High Court · AIR 1927 Mad 834 : (1927) 53 MLJ 269

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High Courts08 Mar 1927

C.N. Evalappa Mudaliar and Another Vs T. Balakrishnammal

Madras High Court · (1927) 53 MLJ 183

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts07 Mar 1927

(Kanchumarti) Venkata Krishnayya Garu Vs Secretary of State

Madras High Court · AIR 1928 Mad 89 : (1928) 27 LW 253

Land Acquisition Act, 1894 — Section 13
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High Courts04 Mar 1927

Jambulinga Pathan and Another Vs Akilanda Asari and Others

Madras High Court · AIR 1927 Mad 886 : (1927) 26 LW 274

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High Courts04 Mar 1927

Sithambaravadivu Ammal Vs Thirupalkadanatha Pillai and Another

Madras High Court · AIR 1928 Mad 56(1)

Succession Certificate Act, 1889 — Section 16
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High Courts04 Mar 1927

S.S. Balakrishna Iyer and Another Vs Parvathammal and Another

Madras High Court · AIR 1928 Mad 154 : 105 Ind. Cas. 124 : (1927) 26 LW 333

Civil Procedure Code, 1908 (CPC) — Section 148
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High Courts04 Mar 1927

Dharmala Kamayya and Others Vs Bhimarasetti Mahalakshmi

Madras High Court · AIR 1927 Mad 849 : (1927) 26 LW 285

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High Courts04 Mar 1927

Meenal Vs Govindasami Naidu

Madras High Court · AIR 1927 Mad 960 : (1928) 27 LW 735 : (1928) 54 MLJ 157

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High Courts04 Mar 1927

S. A. Kulathu Aiyar Vs Vaithilingam Ayyar and Another

Madras High Court · AIR 1927 Mad 876 : (1927) 26 LW 349

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High Courts04 Mar 1927

Dharmala Kamayya (died) and Others Vs Bhimarasetti Mahalakshmi

Madras High Court · (1927) 53 MLJ 339

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High Courts04 Mar 1927

S.S. Balakrishna Aiyar and Another Vs Parvathammal and Another

Madras High Court · (1927) 53 MLJ 494

Civil Procedure Code, 1908 (CPC) — Section 148
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High Courts04 Mar 1927

Chinnathorai Pillai Vs Rao Bahadur M.R. Govinda Rao (since removed from Trusteeship) and Another

Madras High Court · (1927) 26 LW 245 : (1927) 53 MLJ 306

Madras Estates Land Act, 1908 — Section 26
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High Courts04 Mar 1927

In Re: Sundareswara Srouthigal

Madras High Court · (1927) ILR (Mad) 673 : (1927) 25 LW 667 : (1927) 52 MLJ 602

Penal Code, 1860 (IPC) — Section 341
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High Courts04 Mar 1927

S.A. Kulathu Ayyar Vs Vaithilingam Ayyar and Another

Madras High Court · 105 Ind. Cas. 163

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
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High Courts03 Mar 1927

Sukhamoori Hanumiah Vs Sukhumoori Hanumiah and Another

Madras High Court · AIR 1927 Mad 893

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High Courts03 Mar 1927

Srinivasa Iyengar Vs The Official Assignee and Others

Madras High Court · 103 Ind. Cas. 377 : (1927) 26 LW 277

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
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High Courts03 Mar 1927

Sengedai Vannan Vs Emperor

Madras High Court · AIR 1927 Mad 688

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High Courts03 Mar 1927

In Re: Sengodai Vannan

Madras High Court · (1927) 53 MLJ 101

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High Courts03 Mar 1927

Srinivasa Aiyangar Vs The Official Assignee and Others

Madras High Court · AIR 1927 Mad 641 : (1927) ILR (Mad) 891 : (1927) 52 MLJ 682

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High Courts28 Feb 1927

Sri Vilas Firm Vs Tinnevelly Municipal Council

Madras High Court · AIR 1927 Mad 1020

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