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Madras High Court judgments, 1927

695 judgments · page 2 of 35

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High Courts14 Dec 1927

The Public Prosecutor Vs Ponnusami Nayak and Others

Madras High Court · 113 Ind. Cas. 546

Criminal Procedure Code, 1898 (CrPC) — Section 423, 439
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High Courts12 Dec 1927

R.A. Arunachala Iyah Vs Louis Dreyfus and Co.

Madras High Court · (1928) 27 LW 803 : (1928) 54 MLJ 580

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High Courts12 Dec 1927

G.I.P. Ry. Co. and Another Vs Majeti Sreeramulu

Madras High Court · AIR 1928 Mad 599

Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
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High Courts12 Dec 1927

Vakalath Vs M.L.M. Ramanathan Chettiar

Madras High Court · AIR 1928 Mad 472

Government of India Act, 1915 — Section 106
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High Courts12 Dec 1927

Ramaswami Chettiar and Another Vs Muthialuswami Chettiar

Madras High Court · AIR 1928 Mad 903

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High Courts12 Dec 1927

The Great Indian Peninsula Railway Company and Others Vs Mageti Sreeramulu

Madras High Court · 109 Ind. Cas. 406

Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
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High Courts09 Dec 1927

Ramachandran, minor by mother and guardian Visalakshi Ammal Vs C. Sabapathy Mudaliar and Others

Madras High Court · 108 Ind. Cas. 288 : (1928) 27 LW 756 : (1928) 54 MLJ 234

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
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High Courts09 Dec 1927

K.R. Subramania Aiyar and Others Vs Sabapathi Aiyar and Another

Madras High Court · AIR 1928 Mad 657 : 110 Ind. Cas. 141 : (1928) 27 LW 688 : (1928) 54 MLJ 726

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High Courts09 Dec 1927

Koganti Veerayya Vs Narra Sreesilam

Madras High Court · 110 Ind. Cas. 47

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 4
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High Courts09 Dec 1927

P. I. Govindaraja Naicker Vs K. Kassim Sahib and Others

Madras High Court · 108 Ind. Cas. 542

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts09 Dec 1927

Ramaswami Nadar Vs Shanmugha Malavarayan

Madras High Court · AIR 1928 Mad 909 : 108 Ind. Cas. 894

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99
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High Courts09 Dec 1927

(Koganti) Veerayya Vs (Narra) Sreesailam

Madras High Court · AIR 1928 Mad 556

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
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High Courts09 Dec 1927

P.I. Govindaraju Naicker Vs P. Kassim Sahib and Others

Madras High Court · AIR 1928 Mad 384 : (1928) 27 LW 291 : (1928) 54 MLJ 409

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High Courts09 Dec 1927

Mir Hyder Ali Sahib Vs Amirudin Sahib and Others

Madras High Court · (1929) 29 LW 537 : (1929) 56 MLJ 199

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3
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High Courts09 Dec 1927

In Re: Perumal Nadar and Others

Madras High Court · 109 Ind. Cas. 651 : (1928) 27 LW 366 : (1928) 54 MLJ 595(1)

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
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High Courts08 Dec 1927

The Commissioner of Income Tax Vs M.T.T.K.M.M.S.M.A.R. Somasundaram Chettiar

Madras High Court · AIR 1928 Mad 487 : (1928) 27 LW 432 : (1928) 54 MLJ 436

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High Courts08 Dec 1927

Selvarayan Samson, by agent A. Chinnasamy Udayar Vs S. Amalorpavanadham

Madras High Court · (1929) 29 LW 490 : (1928) 55 MLJ 262

Civil Procedure Code, 1908 (CPC) — Section 20
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High Courts08 Dec 1927

Manikyam and Others Vs Sreeramulu and Another

Madras High Court · AIR 1928 Mad 559

Court Fees Act, 1870 — Section 7(4)(c)
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High Courts07 Dec 1927

Ambi Ayyar Vs B. Sundaresa Ayyar and Others

Madras High Court · AIR 1928 Mad 823

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High Courts07 Dec 1927

Ambi Aiyar alias Venkatarama Ayyar Vs B. Sundaresa Ayyar and Others

Madras High Court · 110 Ind. Cas. 779

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69
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