High Courts30 Nov 1927
In Re: Chockalinga Pandaram
Madras High Court · (1928) 28 LW 394 : (1928) 55 MLJ 117
Criminal Procedure Code, 1898 (CrPC) — Section 264Penal Code, 1860 (IPC) — Section 352
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 4 of 35
High Courts30 Nov 1927
(Kunnath Veetil) Ittunan Panikkar Vs (Natuvila Madhathil) Narayana Bharatikal and Others
Madras High Court · AIR 1928 Mad 607
High Courts30 Nov 1927
Vadlamudi Sastrulu and Others Vs Thalluri Venkataseshayya and Others
Madras High Court · AIR 1928 Mad 614 : 110 Ind. Cas. 894
Civil Procedure Code, 1908 (CPC) — Section 8
High Courts30 Nov 1927
Kunnath Veetil Ittunan Panikkar Vs Nattuvile Madhathil Narayana Bharatikal alias Kappiyar Swamiyar Avl. and Others
Madras High Court · 109 Ind. Cas. 789
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts30 Nov 1927
Krishnaswami Naidu Vs Karuppan Chettiar (Given up) and Others
Madras High Court · (1928) ILR (Mad) 681 : 109 Ind. Cas. 563
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts29 Nov 1927
In Re: Ramalinga Odayar and Another
Madras High Court · (1928) ILR (Mad) 610 : 110 Ind. Cas. 590 : (1928) 28 LW 303 : (1928) 55 MLJ 217
High Courts29 Nov 1927
In Re: Maridu Gopayya
Madras High Court · (1928) ILR (Mad) 866 : 110 Ind. Cas. 233 : (1928) 28 LW 342 : (1928) 55 MLJ 27
Madras Local Boards Act, 1884 — Section 221
High Courts29 Nov 1927
M.P. Mangala Goundar Vs P.S. Ayyathorai Mudaliar and Another
Madras High Court · 110 Ind. Cas. 765 : (1929) 29 LW 285 : (1928) 55 MLJ 632
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Nov 1927
Velayudhan Pandaram Vs Nallathambi Nadan and Others
Madras High Court · AIR 1928 Mad 541
High Courts25 Nov 1927
Ramachandra Upadya and Another Vs Srinivasa Tantri and Another
Madras High Court · (1928) 27 LW 360 : (1928) 54 MLJ 455
High Courts25 Nov 1927
Duraiswami Reddiar alias Suppa Reddiar Vs P.K. Ramachandra Thevan
Madras High Court · 115 Ind. Cas. 256
High Courts25 Nov 1927
Rs. Ar. Ar. Arunachallam Chettiar by Agent, Valliappa Chettiar Vs Namakkal Union Board
Madras High Court · 110 Ind. Cas. 5 : (1928) 27 LW 841 : (1928) 54 MLJ 603
High Courts24 Nov 1927
Srinivasa Raghava Patrachariar and Another Vs T.K. Srinivasa Raghava Iyengar
Madras High Court · AIR 1928 Mad 1200 : 110 Ind. Cas. 692
High Courts24 Nov 1927
Vasudeva Rao and Another, minors by Jeeva Bai Ammal, their next friend Vs Sakaram Row and Others
Madras High Court · AIR 1928 Mad 412 : 108 Ind. Cas. 301 : (1928) 27 LW 750 : (1928) 54 MLJ 239
High Courts22 Nov 1927
Peria Goundan and Others Vs Thangammal and Others
Madras High Court · AIR 1928 Mad 371
Civil Procedure Code, 1908 (CPC) — Section 21(2)
High Courts22 Nov 1927
C. Singara Mudaliar Vs M. Govindasami Chetti and Others
Madras High Court · 108 Ind. Cas. 413 : (1928) 27 LW 609 : (1928) 54 MLJ 145
Civil Procedure Code, 1908 (CPC) — Section 25
High Courts22 Nov 1927
Metukur Subba Reddy Vs Damavarapu Venkatasubba Reddy and Another
Madras High Court · AIR 1928 Mad 519 : (1928) ILR (Mad) 755 : 110 Ind. Cas. 539 : (1928) 28 LW 558 : (1928) 55 MLJ 72
Madras Estates Land Act, 1908 — Section 77
High Courts22 Nov 1927
The Public Prosecutor Vs Chidambaram and Another
Madras High Court · 110 Ind. Cas. 461 : (1928) 28 LW 187 : (1928) 55 MLJ 231
Criminal Procedure Code, 1898 (CrPC) — Section 154
High Courts22 Nov 1927
Meenakshi Ammal and Others Vs Rama Ayyar
Madras High Court · AIR 1928 Mad 610 : 110 Ind. Cas. 538
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Nov 1927
Rama Row and Another Vs Somasundaram Asary and Others
Madras High Court · (1928) ILR (Mad) 642 : (1928) 27 LW 457 : (1928) 54 MLJ 647