High Courts21 Nov 1927
S. Alwar Chetty Vs K. Jagannatha Aiyar and Others
Madras High Court · 108 Ind. Cas. 291 : (1928) 27 LW 633 : (1928) 54 MLJ 109
Transfer of Property Act, 1882 — Section 3
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 5 of 35
High Courts21 Nov 1927
Sami Vannia Nainar and Another Vs Periaswami Naidu and Another
Madras High Court · (1928) ILR (Mad) 603 : 108 Ind. Cas. 638 : (1928) 27 LW 265 : (1928) 55 MLJ 218
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476(b)
High Courts21 Nov 1927
Vanama Akkayya Vs Vanama Lakshmamma
Madras High Court · (1928) ILR (Mad) 849 : 110 Ind. Cas. 186 : (1928) 27 LW 370 : (1928) 55 MLJ 517
Succession Act, 1925 — Section 302
High Courts21 Nov 1927
Adivi Lakshmikanthamma Vs Akisetti Ranganayakulu
Madras High Court · AIR 1929 Mad 91
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Nov 1927
In Re: T.R. Srinivasa Row
Madras High Court · (1928) 27 LW 318 : (1928) 54 MLJ 607
High Courts18 Nov 1927
Kizhakkumbrath Moidin Vs Koyambrath Murkothkandi Pakki Musaliar and Others
Madras High Court · 108 Ind. Cas. 738
High Courts18 Nov 1927
Govindarajulu Naidu Vs Chinnathambi Padayachi and Others
Madras High Court · AIR 1928 Mad 1270
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Nov 1927
In Re: V. Purushothamdoss and Brothers
Madras High Court · AIR 1929 Mad 385 : (1928) 28 LW 816 : (1928) 55 MLJ 657
Contract Act, 1872 — Section 23
High Courts17 Nov 1927
Arumilli Veeraragavalu Vs Arumilli Sreeramulu and Others
Madras High Court · AIR 1928 Mad 816
Court Fees Act, 1870 — Section 7(4A)
High Courts17 Nov 1927
Gnanamani Nadathi Vs Esunadian Nadar
Madras High Court · AIR 1928 Mad 797 : 110 Ind. Cas. 439
Succession Act, 1925 — Section 230
High Courts17 Nov 1927
Asumilli Veeraraghavalu Vs Asumilli Sreeramulu and Others
Madras High Court · 112 Ind. Cas. 96
Court Fees Act, 1870 — Section 7(iv)(a)
High Courts16 Nov 1927
Sonachalam Pillai (dead) and Others Vs Kumaravelu Chettiar and Others
Madras High Court · (1928) 27 LW 69 : (1928) 54 MLJ 587
High Courts16 Nov 1927
Shariba Beeby alias Ammani Ammal Vs Abdul Salam and Another
Madras High Court · (1928) ILR (Mad) 860 : 110 Ind. Cas. 490
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Nov 1927
(Sankuratri) Dorayya and Another Vs Govindarajulu Narasimham and Another
Madras High Court · AIR 1928 Mad 525 : 110 Ind. Cas. 567
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts16 Nov 1927
Shariba Beebi alias Ammani Ammal Vs Abdul Salam and Another
Madras High Court · (1928) 28 LW 513 : (1928) 55 MLJ 565
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts16 Nov 1927
P.C. Muthu Chettiar Vs Narayanan Chettiar and Others
Madras High Court · (1928) ILR (Mad) 672 : 110 Ind. Cas. 63 : (1928) 28 LW 297 : (1928) 55 MLJ 274
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Nov 1927
Kumaraswami Asari and Others Vs Poojari Lakshmana Goundan and Others
Madras High Court · 108 Ind. Cas. 298 : (1928) 54 MLJ 629
High Courts14 Nov 1927
The Bombay Company, LTD. Vs The Municipal Council
Madras High Court · 108 Ind. Cas. 216
Tamil Nadu District Municipalities Act, 1920 — Section 92
High Courts14 Nov 1927
Bombay Co. Ltd. Vs Municipal Council Dindigul
Madras High Court · AIR 1929 Mad 146 : (1928) 27 LW 243
Tamil Nadu District Municipalities Act, 1920 — Section 92
High Courts13 Nov 1927
Mahammad Abdul Khuddus Sahib and Others Vs Muhammad Ashroff Sahib
Madras High Court · 110 Ind. Cas. 100 : (1928) 28 LW 75
Criminal Procedure Code, 1898 (CrPC) — Section 145