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Madras High Court judgments, 1927

695 judgments · page 7 of 35

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High Courts01 Nov 1927

B. Raja Rajeswara Muthu Ramalinga Sethupathy Avergal through his authorised agent Dewan Raja M. Dinakar Bahadur Vs Shunmuga Nadan and Another

Madras High Court · (1928) ILR (Mad) 242 : (1928) 27 LW 237 : (1928) 54 MLJ 65

Civil Procedure Code, 1908 (CPC) — Section 2(20)
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High Courts01 Nov 1927

T.A.K. Mohideen Pichai Taraganar Vs Tinnevelly Mills Co. Ltd. and Others

Madras High Court · AIR 1928 Mad 571 : (1928) 28 LW 932

Companies Act, 1956 — Section 38
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High Courts01 Nov 1927

Adivi Lakshmi Rattamma Vs Akisetti Ranganayaulro

Madras High Court · 112 Ind. Cas. 307

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
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High Courts31 Oct 1927

Rajagopala Naidu Vs Subbammal and Another and Ramachandran, minor by mother and guardian Krishnammal

Madras High Court · (1928) ILR (Mad) 291 : (1928) 28 LW 158 : (1928) 54 MLJ 703

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High Courts31 Oct 1927

Subramania Iyer and Another Vs N. Krishnaswami Naidu and Others

Madras High Court · 108 Ind. Cas. 753

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
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High Courts31 Oct 1927

S. Sivarama Iyer Vs M.G. Sundararajulu Naidu and Others

Madras High Court · AIR 1928 Mad 922 : 108 Ind. Cas. 784

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High Courts31 Oct 1927

Majety Krishnayya Vs Kuppala Nookayya

Madras High Court · 109 Ind. Cas. 649

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High Courts31 Oct 1927

Muthiah Servai and Others Vs N.K.R. Somasundaram Chettiar

Madras High Court · AIR 1928 Mad 199(1)

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High Courts31 Oct 1927

(Majety) Krishnayya Vs Kuppala Nookayya

Madras High Court · AIR 1928 Mad 476

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High Courts31 Oct 1927

Avudayappa Pillai Vs T.S. Thillai Thandavaraya Pillai

Madras High Court · AIR 1928 Mad 320 : (1928) 27 LW 406

Contract Act, 1872 — Section 70
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High Courts31 Oct 1927

Pattanna Vs Neeli Chetty Ramiah Chetty and Another

Madras High Court · AIR 1927 Mad 1197 : (1928) ILR (Mad) 597 : 108 Ind. Cas. 297 : (1928) 27 LW 361

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High Courts31 Oct 1927

T.R. Sundaraswamiar and Others Vs K.R. Narayanaswamiar and Others

Madras High Court · AIR 1928 Mad 1107

Madras Estates Land Act, 1908 — Section 192
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High Courts28 Oct 1927

Appu L.R.M. Lakshmanan Chetti Vs Mncpl. Council

Madras High Court · AIR 1928 Mad 208

Tamil Nadu District Municipalities Act, 1920 — Section 354(2)
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High Courts28 Oct 1927

A.S. Rangesa Rao Vs A. Swaminatha Iyer

Madras High Court · 108 Ind. Cas. 414 : (1928) 27 LW 320

Madras Local Boards Act, 1884 — Section 221
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High Courts28 Oct 1927

Sri Maruti Swamiar Vs A. Subramania Ayyar

Madras High Court · AIR 1929 Mad 393 : (1929) 29 LW 393

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High Courts28 Oct 1927

Kappal Nadar Vs Emperor

Madras High Court · AIR 1928 Mad 928

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High Courts28 Oct 1927

Kavuri Subbiah Vs Yabursu Bala Tripura Sundara Boyamma

Madras High Court · AIR 1928 Mad 278

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High Courts28 Oct 1927

Kalluri Punnayya Vs Kalluri Lakshminarayana and Another

Madras High Court · AIR 1928 Mad 448

Civil Procedure Code, 1908 (CPC) — Section 110, 92
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High Courts28 Oct 1927

Sri Maruthi Swamiar Vs A. Subramania Iyer

Madras High Court · 118 Ind. Cas. 831

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High Courts27 Oct 1927

Suppiah Nadar Vs T.S.M. Muthiah Pillai and Another

Madras High Court · 112 Ind. Cas. 710

Civil Procedure Code, 1908 (CPC) — Section 115
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