High Courts27 Oct 1927
Mittadar Arumugam Chettiar Vs Devaraya Chettiar and Another
Madras High Court · AIR 1928 Mad 625
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 8 of 35
High Courts27 Oct 1927
Suppiah Nadar Vs T.S. Muthia Pillai and Another
Madras High Court · AIR 1928 Mad 984
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Oct 1927
Sadaka Muhammad and Another Vs M. Hayath Batcha Sahib and Another
Madras High Court · (1928) ILR (Mad) 165 : (1928) 27 LW 18 : (1928) 54 MLJ 323
High Courts26 Oct 1927
Taluk Board Vs V.S.P. Chockalingam Chetti
Madras High Court · AIR 1928 Mad 212
Madras Local Boards Act, 1884 — Section 93
High Courts26 Oct 1927
Muhammad Shamsdin Alim Sahib Vs Municipal Council of Tiruvalur
Madras High Court · AIR 1928 Mad 348
High Courts26 Oct 1927
Sataka Muhammad and Another Vs M. Hayath Batcha Sahib and Another
Madras High Court · 107 Ind. Cas. 813
Government of India Act, 1935 — Section 107
High Courts25 Oct 1927
Narayanan Chettiar and Others Vs Suppiah Chettiar and Another
Madras High Court · AIR 1928 Mad 402
High Courts21 Oct 1927
S. Kanthavadivelu Mudaliar and Another Vs Ramaswami Mudaliar and Another
Madras High Court · (1928) 27 LW 606 : (1928) 54 MLJ 357
High Courts21 Oct 1927
Sheik Dawood and Others Vs Velayuda Semmanotti and Others
Madras High Court · AIR 1928 Mad 194 : (1928) ILR (Mad) 606 : 108 Ind. Cas. 65 : (1928) 27 LW 132 : (1928) 54 MLJ 312
High Courts21 Oct 1927
Muthukathan Ambalagaran and Others Vs Gopinada Aiyar
Madras High Court · (1928) ILR (Mad) 161 : 108 Ind. Cas. 68 : (1928) 27 LW 662 : (1928) 54 MLJ 267
High Courts20 Oct 1927
K. Venkataraya Prabhu Vs Vasudeva Prabhu and Others
Madras High Court · AIR 1928 Mad 897 : 108 Ind. Cas. 294
High Courts20 Oct 1927
Mamidapalli Sattayya and Others Vs Sankara Kutumbara Rao and Others
Madras High Court · AIR 1928 Mad 859 : 108 Ind. Cas. 904
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts20 Oct 1927
Rex S. Arthur, Profession Tax Inspector, Ramnad Taluq Board Vs Appavu Velan
Madras High Court · 108 Ind. Cas. 411
Madras Local Boards Act, 1884 — Section 207
High Courts20 Oct 1927
K. Venkatarama Ayyar and Others Vs The Official Receiver
Madras High Court · (1928) ILR (Mad) 344 : (1928) 27 LW 437 : (1928) 54 MLJ 585
High Courts20 Oct 1927
M.S. Kailasanada Sarma Vs The President, District Board
Madras High Court · AIR 1928 Mad 211
High Courts20 Oct 1927
Kavuri Subbiah Vs Yabursu Bala Tripurasundra Boyamma
Madras High Court · (1928) ILR (Mad) 697 : 110 Ind. Cas. 318 : (1928) 27 LW 445 : (1928) 54 MLJ 582
High Courts20 Oct 1927
Panchapakesa Ayyar Vs Ayyaswami Ayyar and Another
Madras High Court · 107 Ind. Cas. 510
Evidence Act, 1872 — Section 92(3)Negotiable Instruments Act, 1881 (NI) — Section 46
High Courts19 Oct 1927
The Public Prosecutor Vs Palaniyandi Naicken
Madras High Court · (1928) ILR (Mad) 519 : (1928) 27 LW 16 : (1928) 54 MLJ 261
Madras Local Boards Act, 1884 — Section 159(1)
High Courts19 Oct 1927
Periathambi Nayinar Vs Gundhunada Nayinar and Others
Madras High Court · AIR 1928 Mad 360
High Courts19 Oct 1927
C. Gangadhara Mudaliar and Another Vs Paramahamsa Parivrajaka Chariar, Tirumalai, Tirupathi Peria Koil Kelvi Appan Govinda Ramanuja Pedda Jeeyangar and Another
Madras High Court · AIR 1928 Mad 905 : 108 Ind. Cas. 793