High Courts13 Oct 1927
The Public Prosecutor Vs Bysani Ramasubbayya Chetty
Madras High Court · (1928) ILR (Mad) 335 : (1928) 27 LW 84 : (1928) 54 MLJ 712
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 10 of 35
High Courts13 Oct 1927
Thaliyil Manayil Parameshwara Tirumumpa Vs Valia Narayan Tirumumpa
Madras High Court · 107 Ind. Cas. 655
High Courts13 Oct 1927
(Thalivil Manayil) Parameshwara Tirumumpu Vs (Vilia) Narayana Tirumumpu
Madras High Court · AIR 1928 Mad 172
High Courts13 Oct 1927
In Re: Nagaraja Moopanar
Madras High Court · (1928) ILR (Mad) 504 : 108 Ind. Cas. 909 : (1928) 27 LW 425 : (1928) 55 MLJ 320
Central Motor Vehicles Rules, 1989 — Rule 27(c)Motor Vehicles Act, 1914 — Section 16
High Courts13 Oct 1927
Damarla Subbiah Vs Muhummad Mastan Sahib
Madras High Court · AIR 1928 Mad 391 : 108 Ind. Cas. 66
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts12 Oct 1927
Anantha Bhatta Vs Bhandary Krishnayya Shanbhaga and Others
Madras High Court · 110 Ind. Cas. 403
Transfer of Property Act, 1882 — Section 6
High Courts12 Oct 1927
Seetharama Sastrial Vs Seetharama Ayyar
Madras High Court · 108 Ind. Cas. 406
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts12 Oct 1927
Kandaswami Mudaliar and Another Vs Ponnuswami Mudaliar
Madras High Court · AIR 1929 Mad 16
Transfer of Property Act, 1882 — Section 60
High Courts12 Oct 1927
Pochiraju Kannamma Vs Mannava Machamma and Others
Madras High Court · 107 Ind. Cas. 497 : (1928) 27 LW 156
High Courts12 Oct 1927
Kandaswami Mudaliar and Others Vs Ponnuswami Mudaliar
Madras High Court · 109 Ind. Cas. 795
Transfer of Property Act, 1882 — Section 60
High Courts11 Oct 1927
Balasundarachari Vs A.V. Kanniappachari and Others
Madras High Court · AIR 1927 Mad 1165
High Courts10 Oct 1927
The President, District Board Vs Ismail Sahib and Another
Madras High Court · (1928) ILR (Mad) 512 : (1928) 27 LW 28 : (1928) 55 MLJ 204
Madras Local Boards Act, 1884 — Section 207
High Courts10 Oct 1927
M. Duraisami Aiyangar and Brothers Vs P. Varadarajulu Naidu and Others
Madras High Court · (1927) 53 MLJ 647
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts10 Oct 1927
Abdul Ghani Sahib and Others Vs N.P.R.M.V.R.M. Subramania Chettiar and Others
Madras High Court · AIR 1929 Mad 44 : (1928) 27 LW 212
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts07 Oct 1927
M. Doraiswami Aiyangar and Bros. Vs P. Varadarajulu Naidu and Others
Madras High Court · AIR 1928 Mad 2
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts07 Oct 1927
Parthasarathi Naicker Vs T. Krishnaswami Aiyar
Madras High Court · (1928) ILR (Mad) 337 : (1928) 27 LW 86 : (1928) 54 MLJ 641
High Courts07 Oct 1927
H.J.E. Maccarthy Vs Lord Shannen
Madras High Court · AIR 1928 Mad 135
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts04 Oct 1927
A. Krishnaswami Aiyar Vs Tatha Raghaviah Chetty and Another
Madras High Court · (1927) 53 MLJ 679
High Courts04 Oct 1927
The Public Prosecutor Vs Budipiti Devasikamani
Madras High Court · (1928) 27 LW 77 : (1928) 55 MLJ 228
Penal Code, 1860 (IPC) — Section 436