High Courts04 Oct 1927
(Suryadevara) Venkata Krishnayya and Others Vs Vasireddi Madamma and Others
Madras High Court · AIR 1928 Mad 926 : (1928) 28 LW 869
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 11 of 35
High Courts04 Oct 1927
A. Krishnaswami Ayyar Vs Thatha Raghaviah Chetty and Another
Madras High Court · 107 Ind. Cas. 423 : (1927) 26 LW 687
Trusts Act, 1882 — Section 3
High Courts03 Oct 1927
Vitta Venkatachalam and Another Vs Sivapuram Subbayya
Madras High Court · AIR 1928 Mad 655 : 108 Ind. Cas. 889 : (1928) 54 MLJ 448
High Courts30 Sept 1927
V. Krishnamachariar Vs Chellammal and Another
Madras High Court · AIR 1928 Mad 561
High Courts30 Sept 1927
Lanka Sanyasi Vs Lanka Yerran Naidu (dead) and Others
Madras High Court · (1929) 29 LW 455 : (1928) 55 MLJ 374
High Courts30 Sept 1927
Lanka Sanyasi Vs Lanka Lakshman Naidu and Others
Madras High Court · (1928) ILR (Mad) 763 : 118 Ind. Cas. 294
High Courts30 Sept 1927
V. Krishnamachariar Vs Chellamal and Another
Madras High Court · 107 Ind. Cas. 641
High Courts29 Sept 1927
Guntur Srirangam Aiyangar and Others Vs Vengu Ammal
Madras High Court · 108 Ind. Cas. 654
High Courts28 Sept 1927
Muthiyan Chetti Vs Vayyadayan and Another
Madras High Court · 108 Ind. Cas. 412
Evidence Act, 1872 — Section 90
High Courts28 Sept 1927
Maneckji Rustomji Vs H.H. Wadia and Others
Madras High Court · (1928) ILR (Mad) 235 : (1928) 27 LW 172 : (1928) 54 MLJ 136
High Courts28 Sept 1927
The Public Prosecutor Vs V.M. Ratnavelu Mudali
Madras High Court · (1928) ILR (Mad) 248 : (1928) 27 LW 69 : (1928) 54 MLJ 158
High Courts27 Sept 1927
S. Srinivasa Ayyar and Another Vs Lakshmi Ammal alias Yogambal Ammal and Others
Madras High Court · 108 Ind. Cas. 712 : (1928) 28 LW 328 : (1928) 54 MLJ 530
High Courts27 Sept 1927
Sheik Devood Rowther and Others Vs Sri Renuka Devi Amman Temple and Another
Madras High Court · 108 Ind. Cas. 416
High Courts27 Sept 1927
Davood Rowther and Others Vs Renuka Devi Amman Temple and Another
Madras High Court · AIR 1927 Mad 1188
High Courts26 Sept 1927
S.V.L. Sevugan Chettiar Vs Secy. of State
Madras High Court · AIR 1928 Mad 261 : 110 Ind. Cas. 878
High Courts23 Sept 1927
S.S. Jagannadhaswamy Naidu Vs T. Manikyam
Madras High Court · AIR 1928 Mad 161 : (1928) ILR (Mad) 259 : (1928) 27 LW 81 : (1928) 54 MLJ 570
High Courts23 Sept 1927
Local Fund Overseer Vs Pakkirisami Thevan
Madras High Court · (1928) ILR (Mad) 527 : (1928) 27 LW 66 : (1928) 55 MLJ 213
Madras Local Boards Act, 1884 — Schedule 8, 207(a)
High Courts23 Sept 1927
R. Namperumal Naidu Vs Alwar Naidu and Others
Madras High Court · AIR 1928 Mad 831 : 110 Ind. Cas. 377
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts23 Sept 1927
Vadlamannati Sundaramma and Another Vs Uppaluri Seeta Ramayya and Others
Madras High Court · AIR 1928 Mad 909(1)
Transfer of Property Act, 1882 — Section 59
High Courts22 Sept 1927
Ramaswami Goundan and Others Vs Karuppa Mudali
Madras High Court · 108 Ind. Cas. 67 : (1928) 27 LW 536 : (1928) 54 MLJ 321