COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 13 of 35
A.V. Srinivasalu Reddy and Another Vs S. Kuppuswami Goundar
Madras High Court · AIR 1928 Mad 253 : 108 Ind. Cas. 212 : (1928) 27 LW 362
Srinivasam Pillai Vs Rukmani Ammal
Madras High Court · AIR 1928 Mad 964 : 117 Ind. Cas. 791 : (1928) 28 LW 358 : (1928) 55 MLJ 330
R.A. Arunachala Ayyar Vs Louis Dreyfus and Co.
Madras High Court · AIR 1928 Mad 107 : (1928) 27 LW 267
Ganshamdoss Narayandoss Vs Gulab Bi Bai
Madras High Court · AIR 1927 Mad 1054 : (1927) ILR (Mad) 927 : (1927) 26 LW 697 : (1927) 53 MLJ 709
Senapathi Narayana Patrudu and Others Vs The Manager of Peda Marangi Estate and Others
Madras High Court · (1928) 27 LW 12 : (1928) 54 MLJ 564
Senapathy Narayana Patrudu and Others Vs Sethucherla Veerabadra Raju Bahadur and Others
Madras High Court · (1928) 27 LW 12 : (1928) 54 MLJ 564
Venkataramani Iyer Vs Subramania Iyer and Others
Madras High Court · AIR 1928 Mad 945 : 108 Ind. Cas. 639
Devorampoodi Venkamma Vs Goparaju Perraju
Madras High Court · 112 Ind. Cas. 1
Etathil Chandu Kutti Vs Viayathen Mahadevi and Others
Madras High Court · AIR 1928 Mad 534 : 110 Ind. Cas. 738 : (1928) 55 MLJ 450
(Dwarampoodi) Venkamma Vs Goparaju Perraju
Madras High Court · AIR 1928 Mad 991
Ramakrishna Reddiar Vs Kasivasi Chidambara Swamigal (died) and Others
Madras High Court · 108 Ind. Cas. 282 : (1928) 27 LW 322 : (1928) 54 MLJ 412
Srirama Raghvachariar Vs Narasama Naidu and Others
Madras High Court · 113 Ind. Cas. 92
V. Arumugam Pillai Vs V. Kandasami Pillai
Madras High Court · AIR 1928 Mad 211(1)
Jainul Abideen Marakayar and Others Vs Habibulla Sahib
Madras High Court · AIR 1928 Mad 430 : (1928) 27 LW 483
The Commissioner of Income Tax Vs Mohideen Sahib of Bellary
Madras High Court · (1927) 53 MLJ 719
Giridharadoss Company, Proprietors, Sowcar Lodd Govindass Krishnadoss and Others Vs Para Appadurai and Others
Madras High Court · AIR 1928 Mad 193 : (1928) ILR (Mad) 157 : (1928) 27 LW 135 : (1928) 54 MLJ 316
Dodla Rami Reddi Vs Penubolu Venkatanarasimalu Setti and Another
Madras High Court · AIR 1928 Mad 458
Dodla Rami Reddi Vs Penubolu Venkatanarasimhulu Setti and Another
Madras High Court · 109 Ind. Cas. 617
Commissioner of Income Tax Vs Binny and Co.
Madras High Court · AIR 1927 Mad 1039 : (1927) ILR (Mad) 920 : (1927) 26 LW 679