High Courts24 Aug 1927
Rangasami Aiyangar Vs Somasundaram Chettiar
Madras High Court · (1928) 27 LW 820 : (1928) 54 MLJ 150
Contract Act, 1872 — Section 25
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 15 of 35
High Courts24 Aug 1927
In Re: Kencherla Krishna Rao
Madras High Court · 112 Ind. Cas. 149 : (1928) 28 LW 285
Presidency Towns Insolvency Act, 1909 — Section 7
High Courts23 Aug 1927
T.S. Palaniappa Mudaliar Vs Syed Gulam Ghouse Madani Sahib
Madras High Court · AIR 1928 Mad 489 : 110 Ind. Cas. 21
Specific Relief Act, 1877 — Section 42
High Courts23 Aug 1927
Packiria Pillai Vs K.V. Subbiah Mudaliar
Madras High Court · AIR 1928 Mad 1059
High Courts23 Aug 1927
V. Packiria Pillai Vs K.V. Subbiah Mudaliar
Madras High Court · 113 Ind. Cas. 554
High Courts22 Aug 1927
Koppula Subbiah Vs Thammana Manikyam and Another
Madras High Court · AIR 1928 Mad 199
High Courts22 Aug 1927
Raju Naidu Vs Kanakku Pillai alias Ramaswami Pillai
Madras High Court · 108 Ind. Cas. 77 : (1928) 27 LW 23 : (1928) 54 MLJ 116
Contract Act, 1872 — Section 96
High Courts19 Aug 1927
(Guturi) Nagalu Vs Emperor
Madras High Court · AIR 1928 Mad 136
Penal Code, 1860 (IPC) — Section 200
High Courts19 Aug 1927
Muhammad Sheriff Sahib Vs Moulvi Abdul Karim Sahib and Others
Madras High Court · (1928) ILR (Mad) 185 : (1927) 26 LW 553 : (1927) 53 MLJ 757(1)
High Courts19 Aug 1927
Daivanayaga Reddiar and Others Vs Renukambal Ammal
Madras High Court · AIR 1927 Mad 977 : (1927) ILR (Mad) 857 : (1927) 26 LW 539
High Courts18 Aug 1927
A.L.S.P.P.L. Subramanian Chetty by his agent, Narayana Chetty Vs Sivaswami Chetty and Others
Madras High Court · AIR 1928 Mad 362 : (1928) 27 LW 804 : (1928) 54 MLJ 278
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts18 Aug 1927
Purushothama Rajaliar Vs Kannayya and Another
Madras High Court · AIR 1928 Mad 139
High Courts18 Aug 1927
Mahommadalli Sahib Vs Abdul Khadir Saheb
Madras High Court · (1930) 59 MLJ 351
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Aug 1927
M.O. Veerayya Chetty and Another Vs N.S.R. Doraiswamy Reddiar and Others
Madras High Court · AIR 1928 Mad 393 : 110 Ind. Cas. 737
High Courts18 Aug 1927
T.V. Devaraja Reddiar Vs Liptons, Limited
Madras High Court · AIR 1928 Mad 367
High Courts16 Aug 1927
Ammalu Amma and Others Vs Narayanan Nair and Others
Madras High Court · AIR 1928 Mad 509 : (1928) ILR (Mad) 549 : (1929) 29 LW 460
Limitation Act, 1963 — Section 17, 20
High Courts16 Aug 1927
Sutharsana Chariar and Another Vs S. Samarapuri Chettiar and Others
Madras High Court · AIR 1928 Mad 690 : 110 Ind. Cas. 837
Limitation Act, 1963 — Section 5
High Courts16 Aug 1927
Vadlamannaty Bala Tripura Sundaramma Vs Secretary of State and Others
Madras High Court · AIR 1928 Mad 282 : (1928) 27 LW 101
Trusts Act, 1882 — Section 88
High Courts15 Aug 1927
Ameechand Nagin Doss and Co. and Others Vs Raoji Bhai Moti Bhai Patel and Others
Madras High Court · AIR 1928 Mad 233(1)