High Courts05 Sept 1927
The Commissioner of Income Tax Vs Binny and Co. (London), by agents Binny and Co.
Madras High Court · (1927) 53 MLJ 672
Income Tax Act, 1961 — Section 50
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 14 of 35
High Courts05 Sept 1927
The Commissioner of Income Tax Vs Yagappa Nadar
Madras High Court · AIR 1927 Mad 1038 : (1927) ILR (Mad) 923 : (1927) 26 LW 578 : (1927) 53 MLJ 666
Income Tax Act, 1961 — Section 2(1)
High Courts01 Sept 1927
A. Narayanan Nambudri Vs Puthisseri Theva Amma and Others
Madras High Court · AIR 1927 Mad 1043 : (1928) ILR (Mad) 46
High Courts01 Sept 1927
Tadinada Abdul Kharim Saheb Vs Pulavarti Lakshmanaswami
Madras High Court · AIR 1928 Mad 440 : (1928) 27 LW 475
High Courts01 Sept 1927
Gadamsetty Nammalwar Chetti and Another Vs Gadamsetty Perundevi Thayarammal
Madras High Court · AIR 1927 Mad 1031 : (1927) ILR (Mad) 941 : (1927) 26 LW 602 : (1927) 53 MLJ 802
High Courts01 Sept 1927
A. Narayanan Nambudiri, Karnavan and Manager of Ettasseri Munnot Mangalath Illom Vs Puthisseri Theva Amma and Others
Madras High Court · (1927) 26 LW 775 : (1927) 53 MLJ 824
High Courts01 Sept 1927
Veeraraghavachariar, late a minor by guardians, Rukmani Ammal and Another Vs The Advocate-General of Madras and Others
Madras High Court · AIR 1927 Mad 1073 : (1928) ILR (Mad) 31 : (1927) 26 LW 728 : (1927) 53 MLJ 792
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts01 Sept 1927
Kinattinkara Madhavan Nair and Another Vs M.R. Ry. Manavikrama Zamorin Maharajah Avergal of Calicut
Madras High Court · AIR 1928 Mad 906
Limitation Act, 1963 — Article 90
High Courts29 Aug 1927
T.R. Kaliya Perumal Naidu and Others Vs T.P.L.S. Subramanian Chettiar and Another
Madras High Court · AIR 1928 Mad 203 : (1928) 27 LW 20
Civil Procedure Code, 1908 (CPC) — Section 11(4)
High Courts29 Aug 1927
The Official Assignee of Madras Vs S.M. Sheik Moideen Rowther
Madras High Court · AIR 1927 Mad 1013 : (1927) ILR (Mad) 948 : (1927) 26 LW 665 : (1927) 53 MLJ 890
Presidency Towns Insolvency Act, 1909 — Section 56
High Courts29 Aug 1927
In Re: Nokole Behara and Others
Madras High Court · (1928) ILR (Mad) 333 : (1927) 26 LW 651 : (1927) 53 MLJ 759
High Courts29 Aug 1927
Alamelumangathayarammal Vs T.S. Balusami Chetti
Madras High Court · AIR 1928 Mad 394 : 108 Ind. Cas. 208
Presidency Towns Insolvency Act, 1909 — Section 21
High Courts29 Aug 1927
(Chaliki) Krishnamurthi Vs Goli Paddayya and Others
Madras High Court · AIR 1928 Mad 785
High Courts26 Aug 1927
The Crown Prosecutor Vs Khadir Mohideen
Madras High Court · AIR 1927 Mad 1080 : (1928) ILR (Mad) 187 : (1927) 26 LW 568 : (1927) 53 MLJ 757
High Courts25 Aug 1927
A. Chinnaswami Thathachariar and Others Vs Srirangam Nallan Chakravarthi Singarachariar
Madras High Court · AIR 1928 Mad 377
High Courts25 Aug 1927
Pattathil Sankunni Mannadiar Vs Pattathil Krishna Mannadiar
Madras High Court · (1928) ILR (Mad) 320 : (1928) 27 LW 93 : (1928) 54 MLJ 682
High Courts25 Aug 1927
In Re: Vijayaranga Naidu and Another
Madras High Court · (1927) 26 LW 649 : (1927) 53 MLJ 760
Penal Code, 1860 (IPC) — Section 114, 326
High Courts25 Aug 1927
Ulichi Kotayya Vs Nallamalli Sreeramulu and Others
Madras High Court · AIR 1928 Mad 900
High Courts24 Aug 1927
In Re: Kencharla Krishna Rao
Madras High Court · (1928) ILR (Mad) 540 : (1928) 55 MLJ 171
English Bankruptcy Act, 1914 — Section 105Provincial Insolvency Act, 1920 — Section 7