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Madras High Court judgments, 1927

695 judgments · page 12 of 35

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High Courts22 Sept 1927

Pasungilia Pillai Vs Isakkimuthu Pillai and Others

Madras High Court · AIR 1928 Mad 349

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High Courts22 Sept 1927

M.O. Umar Uduman Tharaganar Vs Moideen Pillai Sahib

Madras High Court · AIR 1929 Mad 257

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts21 Sept 1927

Rajagopala Aiyer Vs A.N.K. Raman Chettiar and Others

Madras High Court · 108 Ind. Cas. 754

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High Courts21 Sept 1927

The Firm of R.B. Poddar and Co. Vs D.D. Tatachariar and Others

Madras High Court · 107 Ind. Cas. 815

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High Courts21 Sept 1927

Rajagopala Aiyar Vs A. N. K. R. M. Raman Chettiyar and Others

Madras High Court · AIR 1927 Mad 1190(1)

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High Courts21 Sept 1927

Firm of R.B. Poddar (Boddar) and Co. Vs D.D. Thathachariar and Others

Madras High Court · AIR 1928 Mad 234

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High Courts21 Sept 1927

Yenamandra Ganapati Rao Vs Dulla Sattamma

Madras High Court · AIR 1928 Mad 960

Madras Estates Land Act, 1908 — Section 3(5)
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High Courts20 Sept 1927

K.R.S.V. Muthayya Chetti and Others Vs Narayanan Chetti and Others

Madras High Court · AIR 1928 Mad 317

Contract Act, 1872 — Section 70
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High Courts20 Sept 1927

Nallaperumal Pillai Vs Sakul Hamed Maracayar and Others

Madras High Court · 108 Ind. Cas. 406 : (1928) 28 LW 146 : (1928) 54 MLJ 721

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High Courts19 Sept 1927

Kunhi Kurumban and Another Vs Uppukootu Parambil Lakshmi and Others

Madras High Court · AIR 1928 Mad 387

Civil Procedure Code, 1908 (CPC) — Section 2(12)
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High Courts19 Sept 1927

Kuppuswami Goundan Vs Chinnaswami Goundan and Others

Madras High Court · AIR 1928 Mad 546 : (1928) 28 LW 234

Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 50Transfer of Property Act, 1882 — Section 51
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High Courts19 Sept 1927

Tirupathi Naicken and Another Vs Venkatasubba Naicker and Another

Madras High Court · 112 Ind. Cas. 243 : (1928) 28 LW 819

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High Courts16 Sept 1927

Kadiyam Rayudu and Others Vs Kamarsu Veerraju and Others

Madras High Court · 112 Ind. Cas. 257

Civil Procedure Code, 1908 (CPC) — Section 99
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High Courts16 Sept 1927

Commissioner of Income Tax Vs R. E. Mahomed Kassim Rowther

Madras High Court · AIR 1927 Mad 1053 : (1928) 27 LW 817

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High Courts16 Sept 1927

Sonachalam Pillai and Others Vs Kumaravelu Chettiar and Others

Madras High Court · (1928) ILR (Mad) 128 : (1928) 27 LW 216 : (1928) 54 MLJ 8

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
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High Courts16 Sept 1927

The Commissioner of Income Tax Vs R.E. Muhammad Kassim Rowther of R.E. Muhammad Kassim Rowther and Co.

Madras High Court · (1927) 26 LW 659 : (1928) 54 MLJ 219

Income Tax Act, 1961 — Section 10(ix)
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High Courts14 Sept 1927

Sukhdevdoss Ramprasad Vs Mt. Choti Bai and Others

Madras High Court · AIR 1928 Mad 118 : (1928) 27 LW 145

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High Courts14 Sept 1927

Sukdevdoss Ramprasad Vs Musammat Choti Rai and Others

Madras High Court · 109 Ind. Cas. 5

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High Courts13 Sept 1927

A. Rangaswamy Pillay Vs C.R.P. Kuppuswamy Dookshatar and Others

Madras High Court · 107 Ind. Cas. 650

Evidence Act, 1872 — Section 114
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High Courts13 Sept 1927

A. Rangaswamy Pillai Vs C.R.P. Kuppuswamy Deekshatar and Others

Madras High Court · AIR 1928 Mad 637

Evidence Act, 1872 — Section 114
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