High Courts19 Oct 1927
M.E. Balasubramania Mudaliar Vs Chengalroya Chetty and Another
Madras High Court · AIR 1928 Mad 213 : 113 Ind. Cas. 874
Madras Estates Land Act, 1908 — Section 205
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 9 of 35
High Courts19 Oct 1927
Borojo Charchi Vs Odhikari Basudebo Doss
Madras High Court · AIR 1928 Mad 152
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts19 Oct 1927
Muniswami Mudali and Another Vs Meenakshi Ammal
Madras High Court · (1928) 27 LW 320 : (1928) 54 MLJ 154
High Courts19 Oct 1927
Batcha Chinna Venkatrayudu and Others Vs The Maharaja of Pithapuram and Others
Madras High Court · (1928) ILR (Mad) 774 : (1928) 27 LW 139 : (1928) 54 MLJ 138
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts19 Oct 1927
Secretary of State Vs S. Rangaswami and Co.
Madras High Court · AIR 1928 Mad 198
Contract Act, 1872 — Section 70
High Courts19 Oct 1927
(Kenath Puthan Veetial) Siva Sankara Menon Vs (Chalakattal Natuvile) Purakkal Kuppan and Others
Madras High Court · AIR 1928 Mad 878
High Courts18 Oct 1927
Secretary of State Vs Muthu Alagappa Chettiar
Madras High Court · AIR 1928 Mad 1093
High Courts18 Oct 1927
Pichai Pillai and Others Vs Lingam Iyer and Others
Madras High Court · AIR 1928 Mad 268 : 108 Ind. Cas. 199
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 Oct 1927
Ibrahim Sahib Vs Achi Thayarammal
Madras High Court · AIR 1928 Mad 296 : (1928) 27 LW 661 : (1928) 54 MLJ 452
High Courts18 Oct 1927
The Secretary of State for India in Council Vs Muthu Allagappa Chettiar Trustee of Sri Navaneetha Swami Temple
Madras High Court · 113 Ind. Cas. 872
High Courts17 Oct 1927
Pathuma Umma and Others Vs Aliyammakkanath Moideen
Madras High Court · 110 Ind. Cas. 752
High Courts17 Oct 1927
Sakkaraiyappa Pillai Vs Samusukani Rowther and Another
Madras High Court · AIR 1928 Mad 1192 : 110 Ind. Cas. 389
High Courts17 Oct 1927
Pathumma Umma and Others Vs Aliyammakkanakath Mohideen (dead) and Others
Madras High Court · AIR 1928 Mad 929
Court Fees Act, 1870 — Section 5(1)
High Courts17 Oct 1927
Edega Obanna Vs Kanithi Reddi and Another
Madras High Court · 108 Ind. Cas. 544
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts17 Oct 1927
V.K. Kelu Achan Vs C.S. Sivarama Pattar Karikar and Others
Madras High Court · 113 Ind. Cas. 635
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts14 Oct 1927
Hanumantha Goundan and Others Vs T.V. Doraiswami Pillai and Others
Madras High Court · AIR 1928 Mad 380 : (1928) 27 LW 798 : (1928) 54 MLJ 354
High Courts14 Oct 1927
In Re: Bontu Appala Naidu and Others
Madras High Court · (1928) ILR (Mad) 339 : (1928) 27 LW 85 : (1928) 54 MLJ 714
High Courts14 Oct 1927
In Re: Manager, Krishna Vinodha Sabha, C. Cunniah and Co.
Madras High Court · (1928) ILR (Mad) 341 : 108 Ind. Cas. 636 : (1928) 27 LW 87 : (1928) 54 MLJ 315