High Courts25 Jan 1944
K.S. Yelumalai Chetty and Another Vs Natesachari and Others
Madras High Court · AIR 1944 Mad 310 : (1945) ILR (Mad) 35 : (1944) 57 LW 143
Evidence Act, 1872 — Section 90
COURT ARCHIVE
Madras High Court judgments, 1944
322 judgments · page 16 of 17
High Courts25 Jan 1944
Catholic Bank Ltd. Vs F.P.S. Albuquerque
Madras High Court · AIR 1944 Mad 308 : (1944) ILR (Mad) 385 : (1944) 57 LW 221
Companies Act, 1956 — Section 152
High Courts25 Jan 1944
B. Mahalakshmamma Vs C.K. Thirunavukkarasu Mudaliar and Another
Madras High Court · AIR 1944 Mad 430 : (1944) 57 LW 165
Limitation Act, 1963 — Section 12(2)
High Courts24 Jan 1944
Somasundaram Vs Kannammai
Madras High Court · AIR 1944 Mad 392 : (1944) 57 LW 256
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Jan 1944
Ve. Rm. N.R. Somasundaram Chettiar Vs Ct. Ve. Kannammai Achi and Others
Madras High Court · (1944) 01 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 3
High Courts21 Jan 1944
Meenakshisundaram Chettiar Vs Velambal Ammal
Madras High Court · AIR 1944 Mad 423 : (1944) 57 LW 317
High Courts21 Jan 1944
M.P. Nayagam Vs A.R. Krishnaswami
Madras High Court · AIR 1944 Mad 367 : (1945) ILR (Mad) 24 : (1944) 57 LW 154
High Courts20 Jan 1944
Pidugu Narasimham Vs Batchu Latchayya
Madras High Court · AIR 1944 Mad 429 : (1944) 57 LW 336
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts20 Jan 1944
Saladi Pichayya Vs A. Venkata Suryanarayana
Madras High Court · AIR 1944 Mad 410(1) : (1944) 57 LW 357
High Courts20 Jan 1944
Chandrakaladhara Row Vs Nagapotharow
Madras High Court · AIR 1944 Mad 369(1) : (1944) 57 LW 283
High Courts19 Jan 1944
T.S. Rajam and Another Vs Pankajam Ammal and Another
Madras High Court · AIR 1944 Mad 335 : (1944) ILR (Mad) 821 : (1944) 57 LW 194
Succession Act, 1925 — Section 141
High Courts17 Jan 1944
In Re: a Pleader
Madras High Court · AIR 1944 Mad 244 : (1944) ILR (Mad) 633 : (1944) 57 LW 87
Legal Practitioners Act, 1879 — Section 32
High Courts13 Jan 1944
P. Balasubramania Mudaliar and Another Vs C. Rajagopalachariar
Madras High Court · AIR 1944 Mad 484
Penal Code, 1860 (IPC) — Section 499
High Courts12 Jan 1944
Public Prosecutor Vs Vadakattu Jogiraju
Madras High Court · AIR 1944 Mad 317 : (1944) 57 LW 106
High Courts11 Jan 1944
V. Venkatappiah Vs V. Seetharamavarma
Madras High Court · AIR 1944 Mad 371 : (1944) 57 LW 278
High Courts10 Jan 1944
Koduri Krishna Rao Vs Simhadri Venkataramarao
Madras High Court · AIR 1944 Mad 362 : (1944) 57 LW 162
High Courts10 Jan 1944
Puthiya Purayil Randu Purayil Kuttissan, Karnavan and manager of Tavazi tarwad and Others Vs Kunhi Parambath Chambaton Kunhambu and Another
Madras High Court · AIR 1944 Mad 334 : (1944) 57 LW 161
Mappila Marumakkathayam Act, 1939 — Section 10
High Courts10 Jan 1944
Subbarayan Chettiar Vs Ameer Moidin Rowthan
Madras High Court · AIR 1944 Mad 440 : (1944) 57 LW 131
High Courts04 Jan 1944
Sri Meenakshi Mills Ltd. by Managing Agents, K.R.M.T.T. Thiyagaraja Chettiar and Co. Vs C. Swaminatha Mudaliar and Bros. by Partners S. Arokiaswami Mudaliar and Another
Madras High Court · AIR 1944 Mad 443 : (1944) 57 LW 126
Partnership Act, 1932 — Section 69(2)