High Courts04 Jan 1944
Ramaswami Reddiar Vs Kuppalagu Pandithan and Others
Madras High Court · AIR 1944 Mad 318 : (1944) 57 LW 157
Provincial Insolvency Act, 1920 — Section 37
COURT ARCHIVE
322 judgments · page 17 of 17
Madras High Court · AIR 1944 Mad 318 : (1944) 57 LW 157
Madras High Court · AIR 1944 Mad 267 : (1944) 57 LW 148