High Courts02 Feb 1944
P. Achyutaramayya Vs T. Ramamma
Madras High Court · AIR 1944 Mad 377 : (1944) 57 LW 387
COURT ARCHIVE
Madras High Court judgments, 1944
322 judgments · page 15 of 17
High Courts01 Feb 1944
Gullipilli Ramulu and Others Vs Kokku Venkatasubba Rao and Others
Madras High Court · AIR 1944 Mad 554
High Courts01 Feb 1944
Official Receiver Vs N. Subbamma
Madras High Court · AIR 1944 Mad 389 : (1944) 57 LW 288
Provincial Insolvency Act, 1920 — Section 51, 51(1)
High Courts31 Jan 1944
Sivakoti Audeyya Vs Sivakoti Sarabhayya and Others
Madras High Court · AIR 1944 Mad 422 : (1944) 57 LW 251
High Courts31 Jan 1944
In Re: A Pleader
Madras High Court · AIR 1944 Mad 268 : (1944) ILR (Mad) 550 : (1944) 57 LW 174
High Courts31 Jan 1944
J.P. Hanumantha Rao Vs J. Ramachandrayya
Madras High Court · AIR 1944 Mad 376 : (1945) ILR (Mad) 53 : (1944) 57 LW 232
Evidence Act, 1872 — Section 118, 120
High Courts28 Jan 1944
COMMISSIONER OF Income Tax MADRAS Vs AGA ABBAS ALI SHIRAZI.
Madras High Court · (1944) ILR (Mad) 837 : (1944) 12 ITR 179 : (1944) 57 LW 163
Income Tax Act, 1961 — Section 4(3)(i)
High Courts28 Jan 1944
Medam Gurumurthi Setty Vs Commissioner of Income Tax
Madras High Court · AIR 1944 Mad 368
Income Tax Act, 1961 — Section 25A
High Courts28 Jan 1944
Palaniappa Chettiar and Another Vs L.P.L.P. Narayanan Chettiar and Another
Madras High Court · AIR 1944 Mad 427 : (1944) 57 LW 252
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts28 Jan 1944
Commissioner of Income Tax Vs Aga Abbas Ali Shirazi, Trustee to the Waqf of Mirza Mohamed Ali Namazi
Madras High Court · AIR 1944 Mad 292
Income Tax Act, 1961 — Section 4(3)(1)
High Courts28 Jan 1944
In Re: Amuluru Venkamma
Madras High Court · AIR 1944 Mad 252 : (1944) 57 LW 130
Court Fees Act, 1870 — Section 7(x)
High Courts28 Jan 1944
MEDAM GURUMURTHI SETTY Vs COMMISSIONER OF Income Tax MADRAS.
Madras High Court · (1945) ILR (Mad) 21 : (1944) 12 ITR 176 : (1944) 57 LW 139
Income Tax Act, 1961 — Section 25A
High Courts27 Jan 1944
S. Ligamma Vs S. Venkayya
Madras High Court · AIR 1944 Mad 374 : (1944) 57 LW 220
High Courts26 Jan 1944
In Re: Mathayyan
Madras High Court · AIR 1945 Mad 85 : (1944) 57 LW 550
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts26 Jan 1944Dismissed
W. Krishnamachari Vs Dasu Reddiar alias Veeraswami Reddiar and Twenty-One Ors.
Madras High Court · (1944) 01 MAD CK 0034
Transfer of Property Act, 1882 — Section 55
High Courts26 Jan 1944
W. Srinivasavaradachariar, his son and legal representative, W. Krishnamachari Vs Dasu Reddiar alias Veeraswami Reddiar and Others
Madras High Court · AIR 1944 Mad 330 : (1944) 57 LW 202
Contract Act, 1872 — Section 125
High Courts26 Jan 1944
R. Chennayya Vs T. Janikamma
Madras High Court · AIR 1944 Mad 415 : (1944) 57 LW 325
Contract Act, 1872 — Section 65
High Courts25 Jan 1944
Fazal Ellahi Vs Ram Mohan and Co.
Madras High Court · AIR 1944 Mad 403
Presidency Towns Insolvency Act, 1909 — Section 52
High Courts25 Jan 1944
E.S. Kasim Marakkayar and Others Vs P.R.M.K. Muhammad Abdul Rahiman Marakkayar
Madras High Court · AIR 1944 Mad 273 : (1944) ILR (Mad) 543 : (1944) 57 LW 165
Registration Act, 1908 — Section 17, 17(2)