COURT ARCHIVE

Madras High Court judgments, 1944

322 judgments · page 13 of 17

High Courts01 Mar 1944

In Re: N.S. Subramania Ayyar

Madras High Court · AIR 1944 Mad 414

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High Courts01 Mar 1944

B. Muniswami Chetty and Co., firm Vs D. Muniswami Chetty and Co., firm

Madras High Court · AIR 1944 Mad 418 : (1945) ILR (Mad) 180

Sales of Goods Act, 1930 — Section 35

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High Courts25 Feb 1944

Commissioner of Income Tax Vs Sri K. N. K. V. R. V. Venkatachalam Chettiar

Madras High Court · AIR 1944 Mad 567

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High Courts25 Feb 1944

COMMISSIONER OF Income Tax Vs S. N. A. S. A. ANNAMALAI CHETTIAR, KARAIKUDI.

Madras High Court · (1945) ILR (Mad) 125 : (1944) 12 ITR 226 : (1944) 57 LW 258

Income Tax Act, 1961 — Section 4(1)(b)(iii)

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High Courts25 Feb 1944

I.T. Commr. Vs Annamalai

Madras High Court · AIR 1944 Mad 398

Income Tax Act, 1961 — Section 4(1)(b)(iii)

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High Courts25 Feb 1944

In Re: Ghosh Beevi

Madras High Court · AIR 1944 Mad 406 : (1945) ILR (Mad) 134 : (1944) 57 LW 249

Court Fees Act, 1870 — Section 7(iv)(d)

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High Courts25 Feb 1944

S.C. Puttappaji Vs D. Mallappa and Others

Madras High Court · AIR 1944 Mad 420 : (1944) 57 LW 356

Limitation Act, 1963 — Section 3

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High Courts24 Feb 1944

Firm Schwebo Vs Subbiah

Madras High Court · AIR 1944 Mad 381 : (1945) ILR (Mad) 138 : (1944) 57 LW 305

Transfer of Property Act, 1882 — Section 53

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High Courts24 Feb 1944

COMMISSIONER OF Income Tax, MADRAS Vs K. N. K. V. R. V. VENKATACHALAM CHETTIAR.

Madras High Court · (1944) 12 ITR 261

Income Tax Act, 1961 — Section 41(1)

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High Courts24 Feb 1944

East and West Life Insurance Co. Ltd. Vs Kolla Venkiah and Others

Madras High Court · AIR 1944 Mad 559 : (1945) ILR (Mad) 150 : (1944) 57 LW 429

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High Courts24 Feb 1944

Gopalaswamy Vs G.P. Ramayya

Madras High Court · AIR 1944 Mad 397 : (1945) ILR (Mad) 119 : (1944) 57 LW 284

Guardians and Wards Act, 1890 — Section 34A

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High Courts23 Feb 1944

Chinnamma Naicken and Others Vs Rama Naicken and Others

Madras High Court · AIR 1944 Mad 472

Criminal Procedure Code, 1898 (CrPC) — Section 146

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High Courts21 Feb 1944

Ganeshmul Sait and Another Vs Muhammad Ismail Sahib and Another

Madras High Court · AIR 1944 Mad 353 : (1944) ILR (Mad) 690 : (1944) 57 LW 342

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(1)Provincial Small Cause Courts Act, 1887 — Section 33

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High Courts21 Feb 1944

Chintalapati Murthiraju Vs Chintalapati Subbaraju and Others

Madras High Court · AIR 1944 Mad 315 : (1944) ILR (Mad) 626 : (1944) 57 LW 247

Court Fees Act, 1870 — Section 7(v)

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High Courts17 Feb 1944

Vangaveti Narayana and Another Vs Madar Khan

Madras High Court · AIR 1944 Mad 473

Criminal Procedure Code, 1898 (CrPC) — Section 522

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High Courts17 Feb 1944

Akella Jagannadham and Others Vs Venuthurupalli Narasimham and Others

Madras High Court · AIR 1944 Mad 501 : (1944) 57 LW 483

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High Courts17 Feb 1944

Indo-Commercial Bank Ltd. Vs K. Narayanan

Madras High Court · AIR 1944 Mad 400 : (1945) ILR (Mad) 129 : (1944) 57 LW 267

Madras Nambudiri Act, 1932 — Section 2, 25

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High Courts17 Feb 1944

Madura Devasthanams Vs Solai Alagu Kudumban and Others

Madras High Court · AIR 1944 Mad 442 : (1944) 57 LW 359

Madras Estates Land Act, 1908 — Section 3(ii)

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High Courts17 Feb 1944

Katta R. Venkatesayya and Another Vs Mahammad Ghouse Saheb

Madras High Court · AIR 1944 Mad 450 : (1944) 57 LW 318

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High Courts16 Feb 1944

Avudayammal Vs Ambasankar

Madras High Court · AIR 1944 Mad 398(1) : (1944) 57 LW 280

Limitation Act, 1963 — Section 20(1)

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