High Courts05 Apr 1944
Manicka Nadar Vs Arumugha Sundara Sathia Gnana Pandara Sannadhi Avergal, Atheena Kartha of Sengole Madam
Madras High Court · AIR 1945 Mad 340 : (1945) 58 LW 102
Transfer of Property Act, 1882 — Section 62(a)
COURT ARCHIVE
Madras High Court judgments, 1944
322 judgments · page 11 of 17
High Courts05 Apr 1944
The Province of Madras Vs Sri Rajah Uppalapati Suryanarayaneswara Jogi Jagannadha Raju Garu and Another
Madras High Court · AIR 1945 Mad 396 : (1945) ILR (Mad) 420 : (1945) 2 MLJ 27
High Courts05 Apr 1944
Public Prosecutor Vs A. Venhayya
Madras High Court · AIR 1944 Mad 452 : (1944) ILR (Mad) 448 : (1944) 57 LW 363
Defence of India Act, 1939 — Section 2(1), 2(5)
High Courts04 Apr 1944
P.S. Vijayaranga Reddiar and Others Vs S.V. Muthuswami Reddiar
Madras High Court · AIR 1945 Mad 58 : (1944) 57 LW 515
High Courts04 Apr 1944
Sahul Hameed Rowther Vs P.R.S.A. Arunachalam Pillai and Another
Madras High Court · AIR 1944 Mad 561 : (1945) ILR (Mad) 80 : (1944) 57 LW 493
High Courts31 Mar 1944
Seshama Raju and Others Vs Mosur Subramania Sastri
Madras High Court · AIR 1945 Mad 151 : (1945) 58 LW 16 : (1945) 1 MLJ 167
High Courts30 Mar 1944
Neni Kavur Bai by Agent Jalamchand Lodha Vs P. Ranganatham Pillai and Another
Madras High Court · (1946) 59 LW 62 : (1946) 1 MLJ 63
Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts29 Mar 1944
Reddi Krishnamurthi (Legal Representative of Defendant 2) and Others Vs Reddi Seshayya and Others
Madras High Court · AIR 1944 Mad 439 : (1944) 57 LW 349
High Courts28 Mar 1944
Rajah Sir Annamalai Chettiar by his authorised agent V. Atmanabha Ayyar Vs Tirumalai Tirupathi Devasthanam Committee and Others
Madras High Court · AIR 1945 Mad 176 : (1945) 58 LW 71 : (1945) 1 MLJ 9
Easements Act, 1882 — Section 13
High Courts27 Mar 1944
Sreemanthu Yarlagadda Sivarama Prasad Bahadur Zamindar Garu of Challapalli Vs Sri Chelikani Venkatarao and Others
Madras High Court · AIR 1944 Mad 497
High Courts23 Mar 1944
Government of Province of Madras Vs Al. Ar. Rm. Vellayan Chettiar and Others
Madras High Court · AIR 1944 Mad 544 : (1945) ILR (Mad) 263 : (1944) 57 LW 436
Tamil Nadu Survey and Boundaries Act, 1923 — Section 14
High Courts23 Mar 1944
Public Prosecutor Vs A.C. Kuppuswamy
Madras High Court · AIR 1944 Mad 390
Motor Vehicles Taxation Act — Section 7
High Courts23 Mar 1944
Matam Basayya Vs Hanumantha Reddi and Another
Madras High Court · AIR 1944 Mad 548 : (1945) ILR (Mad) 1944 : (1944) 57 LW 434
Civil Procedure Code, 1908 (CPC) — Section 60(1)(c)
High Courts21 Mar 1944
In Re: Chinnavan Rowther alias Sahul Hamid
Madras High Court · AIR 1944 Mad 479 : (1945) ILR (Mad) 76
Defence of India Act, 1971 — Section 2(5)
High Courts20 Mar 1944
Tinnevelly Motor Bus Service Co. Ltd. Vs Province of Madras
Madras High Court · AIR 1944 Mad 575 : (1944) 57 LW 464
High Courts17 Mar 1944
A. JAINULABDEEN SAHIB Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1944) 12 ITR 285 : (1944) 57 LW 352
High Courts17 Mar 1944
Peram Kistama Nayudu Vs Sankarayya Nayudu by next friend and grandfather Nallappa Nayudu alias Narasimhalu Nayudu and Another
Madras High Court · AIR 1945 Mad 278 : (1945) 1 MLJ 218
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts17 Mar 1944
S.N.A.S.A. Annamalai Chettiar Vs Commissioner of Income Tax
Madras High Court · AIR 1944 Mad 436
Income Tax Act, 1961 — Section 9
High Courts17 Mar 1944
Soorianarayana Chettiar Vs Shenbagathammal
Madras High Court · AIR 1945 Mad 77
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66