High Courts14 Jul 1944
Muvvala Nagendrudu and Another Vs Meduri Venkataraghavayya and Another
Madras High Court · AIR 1944 Mad 564
COURT ARCHIVE
Madras High Court judgments, 1944
322 judgments · page 10 of 17
High Courts13 Jul 1944
Vushthepalle Swami Setti Vs Dandu Lakshmireddi and Another
Madras High Court · AIR 1944 Mad 499 : (1944) 57 LW 457
Contract Act, 1872 — Section 38
High Courts12 Jul 1944
Gogineni Bapayya Vs Gogineni Ramakrishnayya and Others
Madras High Court · AIR 1945 Mad 39 : (1944) 57 LW 470
High Courts11 Jul 1944
P.K. Chinnaswami Vs C. Doctor and Co., by managing proprietor Vadilal
Madras High Court · AIR 1944 Mad 546 : (1945) ILR (Mad) 338
High Courts27 Apr 1944
Valiakath Kunhi Seethi Koya Thangal Vs Kizekkitathi Kovilakath Ravi Varma alias Veera Varma Raja Avergal and Others
Madras High Court · AIR 1944 Mad 569
High Courts27 Apr 1944
Pallipurath Parameswaran Nambisan's son, family head and manager Narayanan Nambissan Vs Thacharakunnathil Puthen Veettil Madathil Narayani Amma's son Krishnan Nair and Others
Madras High Court · AIR 1945 Mad 3 : (1944) 57 LW 512
High Courts27 Apr 1944
Rongali Pothuraju and Others Vs Kolli Appala Naidu
Madras High Court · AIR 1944 Mad 500 : (1944) 57 LW 444
High Courts27 Apr 1944
Gadiraju Lakshmipathiraju, minor by father and next friend, Gadiraju Venkapathiraju Vs Gadiraju Sithayya and Others
Madras High Court · AIR 1944 Mad 551
Registration Act, 1908 — Section 77
High Courts27 Apr 1944
Kantam Mahalakshmi and Another Vs Bhimireddi Venkatareddi
Madras High Court · AIR 1944 Mad 556
High Courts26 Apr 1944
In Re: S.R. Raja Rao and Another
Madras High Court · AIR 1945 Mad 111 : (1944) 57 LW 509
Penal Code, 1860 (IPC) — Section 84
High Courts25 Apr 1944
Penumoody Kanakaratnam Vs Penumoody Venkataratnam
Madras High Court · AIR 1945 Mad 11 : (1944) 57 LW 491
High Courts21 Apr 1944
Shahool Ameeth Ali and Another Vs Dayaram Singh alias Jayaram Singh
Madras High Court · AIR 1944 Mad 570
High Courts21 Apr 1944
Gade Rosi Reddi and Another Vs Gade Kristna Reddi and Others
Madras High Court · AIR 1944 Mad 540 : (1944) 57 LW 504
Agriculturists Relief Act — Section 9
High Courts20 Apr 1944
Kurma Pullamma Vs Kurma Thatalingam alias Raju
Madras High Court · AIR 1945 Mad 44 : (1944) 57 LW 492
High Courts18 Apr 1944
Y.S. David Vs Bangaru Rangaraju and Another
Madras High Court · AIR 1944 Mad 568 : (1944) 57 LW 447
High Courts18 Apr 1944
Athilinga Goundar by guardian Thirumal Ammal Vs Ramaswami Goundar and Others
Madras High Court · AIR 1945 Mad 28 : (1945) ILR (Mad) 297 : (1944) 57 LW 480
High Courts18 Apr 1944
Viziaram Gajapathiraj Bahadur, Raja of Vizianagaram Vs Vikramadeo Varma, Maharaja of Jeypore
Madras High Court · AIR 1944 Mad 518 : (1945) ILR (Mad) 355
Tamil Nadu Survey and Boundaries Act, 1923 — Section 22(a)
High Courts18 Apr 1944
Anumula Achiah Vs Perumalla Papiah and Others
Madras High Court · AIR 1945 Mad 73
Provincial Insolvency Act, 1920 — Section 4, 78
High Courts06 Apr 1944
Mohammed Ibrahim Vs Northern Circars Fibre Trading Co.
Madras High Court · AIR 1944 Mad 492 : (1945) ILR (Mad) 304 : (1944) 57 LW 438
Registration Act, 1908 — Section 2(9)