High Courts01 Aug 1944
In Re: Draksha Chinna Gurumurthi
Madras High Court · AIR 1945 Mad 51 : (1945) ILR (Mad) 233 : (1944) 57 LW 466
COURT ARCHIVE
Madras High Court judgments, 1944
322 judgments · page 9 of 17
High Courts28 Jul 1944
In Re: Appukutti Chettiar
Madras High Court · AIR 1945 Mad 23 : (1944) 57 LW 475
High Courts28 Jul 1944
Harjiwandas C. Parikh and Another Vs Triveni Bai alias Radha Bai
Madras High Court · AIR 1945 Mad 16 : (1945) ILR (Mad) 344 : (1944) 57 LW 468
High Courts28 Jul 1944
Poovachettiar Vs Maddan alias Kavandappa Goundan and Others
Madras High Court · AIR 1944 Mad 549 : (1944) 57 LW 458
Transfer of Property Act, 1882 — Section 60
High Courts27 Jul 1944
Nagireddi Ramulu and Another Vs Sri Chintalapati Venkata Suryanarayanaraju Garu and Others
Madras High Court · AIR 1945 Mad 114
Madras Estates Land Act, 1908 — Section 28
High Courts26 Jul 1944
The Imperial Bank of India Vs Balasubramania Pandia Tevar and Others
Madras High Court · AIR 1945 Mad 412 : (1945) 2 MLJ 49
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts25 Jul 1944
In Re: K.V. Subramania Ayyar
Madras High Court · AIR 1945 Mad 27 : (1945) ILR (Mad) 315 : (1944) 57 LW 469
High Courts25 Jul 1944
Munaganoori Ramayya (died) and Others Vs Idamakanty Veerabhadrachari and Another
Madras High Court · AIR 1944 Mad 512 : (1944) 57 LW 459
Limitation Act, 1963 — Section 7
High Courts24 Jul 1944
Karri Sitaramiah and Others Vs Venkadaru Sarvayya Dubacherla and Others
Madras High Court · AIR 1944 Mad 571
High Courts24 Jul 1944
In Re: Achanta Ramabrahmam and Others
Madras High Court · AIR 1944 Mad 503 : (1944) 57 LW 461
Criminal Procedure Code, 1898 (CrPC) — Section 337
High Courts24 Jul 1944
In Re: Rayalla Ramappa
Madras High Court · AIR 1944 Mad 528 : (1945) ILR (Mad) 157 : (1944) 57 LW 454
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 465, 471
High Courts21 Jul 1944
Arumughathammal Vs Seth Mangoomal Lunida Singh Firm and Another
Madras High Court · AIR 1944 Mad 565
High Courts19 Jul 1944
Kayakkool Pillati Krishnan Atiyoti, Karnavan and Manager of Tarwad Vs Thayyullathil Moosa and Others
Madras High Court · AIR 1944 Mad 557 : (1945) ILR (Mad) 333 : (1944) 57 LW 455
High Courts19 Jul 1944
Revenue Divisional Officer and Land Acquisition Officer Vs Valia Raja of Chirahkkal Kovilagam
Madras High Court · AIR 1944 Mad 539 : (1944) 57 LW 467
Land Acquisition Act, 1894 — Section 18, 28
High Courts18 Jul 1944
Purushothama Nair Vs Raya Pandaram
Madras High Court · AIR 1944 Mad 553 : (1945) ILR (Mad) 165 : (1944) 57 LW 462
High Courts18 Jul 1944
In Re: Thambi alias Subbaraya Pillai
Madras High Court · AIR 1944 Mad 483 : (1945) ILR (Mad) 231 : (1944) 57 LW 442
High Courts17 Jul 1944
Nalam Ramayya and Others Vs Nalam Achamma
Madras High Court · AIR 1944 Mad 550 : (1945) ILR (Mad) 160 : (1944) 57 LW 472
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17
High Courts14 Jul 1944
Periyanayagammal Vs Batcha Sahib and Another
Madras High Court · AIR 1945 Mad 45 : (1944) 57 LW 530
High Courts14 Jul 1944
In Re: P.S. Venkataramana Rao
Madras High Court · AIR 1945 Mad 64 : (1944) 57 LW 560