High Courts31 Aug 1944
Tiruveedhula Venkata Narayana Vs Vadlamudi Koteswara Rao and Another
Madras High Court · AIR 1945 Mad 57 : (1944) 57 LW 553
COURT ARCHIVE
Madras High Court judgments, 1944
322 judgments · page 7 of 17
High Courts31 Aug 1944
Rao Bahadur S.A.S. Rm. Ramanathan Chettiar Vs M.P. Palaniappa Chettiar and Others
Madras High Court · (1945) ILR (Mad) 500 : (1945) 58 LW 657 : (1945) 2 MLJ 164
Madras Hindu Religious Endowments Act, 1926 — Section 73
High Courts30 Aug 1944
Mohammad Ayisha Beevi Vs A. Samankatha Nadar and Another
Madras High Court · AIR 1945 Mad 94
High Courts30 Aug 1944
Kannepalli Suryaprakasa Rao and Others Vs Sri Sri Sri Palahani Mahanti Rajaram Das Bavaji represented by his General Power-of-Attorney holder Mr. G.S. Panchapakesan and Others
Madras High Court · AIR 1945 Mad 256 : (1945) 58 LW 244 : (1945) 1 MLJ 404
High Courts29 Aug 1944
Patnala Ramalakshmi and Others Vs Dowlatabad Gopalakrishnarao
Madras High Court · AIR 1945 Mad 12 : (1944) 57 LW 550
High Courts29 Aug 1944
Bavani Ammal and Another Vs Tholudur Nataraja Ayyar and Others
Madras High Court · AIR 1945 Mad 129 : (1945) 1 MLJ 165
High Courts28 Aug 1944
Paru Kutty Amma Vs Vasudevan by guardian A.M. Kutti Sankaran alias Chinna Kuttan Nair and Others
Madras High Court · AIR 1945 Mad 6 : (1945) ILR (Mad) 323 : (1944) 57 LW 547
High Courts25 Aug 1944
Sundararaja Ayyangar Vs Ramaswami Reddiar
Madras High Court · AIR 1945 Mad 116 : (1944) 57 LW 563
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8
High Courts24 Aug 1944
Public Prosecutor Vs Rathinam Pillai
Madras High Court · AIR 1944 Mad 573 : (1944) 57 LW 516
High Courts24 Aug 1944
Moidin Bacha Rowther and Another Vs I.S. Chidambaram Pillai
Madras High Court · AIR 1945 Mad 86 : (1944) 57 LW 582
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14
High Courts24 Aug 1944
Kaliammai Ammal Vs R. Shanmuga Rajeswara Sethupati alias Naganatha Sethupathi Avergal, Rajah of Ramnad
Madras High Court · AIR 1945 Mad 20 : (1944) 57 LW 531
High Courts24 Aug 1944
British India Steam Navigation Co. Ltd. Vs Sandana Adaikalam and Another
Madras High Court · AIR 1945 Mad 60 : (1944) 57 LW 596
High Courts23 Aug 1944
In Re: Ismail Abdulla Sait
Madras High Court · AIR 1945 Mad 68 : (1944) 57 LW 590
Madras Prevention of Food Adulteration Act, 1918 — Section 12(2), 5(1)(b)
High Courts23 Aug 1944
A. Govindaraju Mudaliar Vs Chunduru Hanumantha Rao
Madras High Court · AIR 1945 Mad 7 : (1944) 57 LW 538
High Courts23 Aug 1944
Kolluri Venkataratnamma Vs Maradugula Narasimha Rao and Others
Madras High Court · AIR 1945 Mad 56 : (1944) 57 LW 562
High Courts21 Aug 1944
Merla Janikamma Vs Sri Inuganti Venkata Rajagopala Chinnarao Garu
Madras High Court · AIR 1945 Mad 62 : (1945) ILR (Mad) 378
High Courts17 Aug 1944
M. Mahamood Mamuna Lebbai Vs National Bank of India Ltd.
Madras High Court · AIR 1944 Mad 572 : (1944) 57 LW 540
High Courts17 Aug 1944
Madras Provincial Co-operative Bank Ltd. Vs South Indian Match Factory Ltd. (In Liquidation)
Madras High Court · AIR 1945 Mad 30 : (1945) ILR (Mad) 328 : (1944) 57 LW 533
High Courts17 Aug 1944
A.C.T.N. Nagappa Chettiar Vs Meenakshiachi and Others
Madras High Court · AIR 1945 Mad 32 : (1944) 57 LW 536
High Courts16 Aug 1944
Bhimavarapu Butchi Reddi Vs Bhartipadi Sri Lakshmi Venkata Suryaprakasarao by guardian mother Annapurnamma and Another
Madras High Court · AIR 1945 Mad 40 : (1944) 57 LW 541