High Courts19 Sept 1944
Karuppaswami Moopanar Vs Chottabhai Janerbhai and Co.
Madras High Court · AIR 1945 Mad 59 : (1944) 57 LW 560
COURT ARCHIVE
Madras High Court judgments, 1944
322 judgments · page 6 of 17
High Courts18 Sept 1944
Manickam Chettiar Vs Ramaswami Chettiar and Another
Madras High Court · AIR 1945 Mad 70 : (1944) 57 LW 602
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts15 Sept 1944
Calicut Bank Ltd. in Liquidation by Official Liquidators Vs Smt. C. Radhalakshmi
Madras High Court · AIR 1945 Mad 65 : (1945) ILR (Mad) 395 : (1944) 57 LW 598
Madras House Rent Control Order, 1941 — Section 2(s), 7A(1)
High Courts15 Sept 1944
Penujuri Govindappa Vs D. Chayyappa
Madras High Court · AIR 1945 Mad 373 : (1945) 1 MLJ 65
Madras Estates Land Act, 1908 — Section 112
High Courts14 Sept 1944
In Re: P.R. Padmanabha Ayyar and Another
Madras High Court · AIR 1945 Mad 379 : (1945) 1 MLJ 457
Defence of India Rules, 1962 — Rule 81(4)
High Courts13 Sept 1944
Ummaji Javichand Firm of Guntur and Another Vs Ravula Subbarao Garu represented by agent Hariprasada Rao and Others
Madras High Court · AIR 1945 Mad 108 : (1945) ILR (Mad) 482 : (1944) 57 LW 587
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts12 Sept 1944
Chittam Subbayya Vs Muthyala Ramachandrappa and Others
Madras High Court · AIR 1945 Mad 84 : (1945) ILR (Mad) 407 : (1944) 57 LW 594
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts12 Sept 1944
T.A. Janakumara Nainar Vs T.S. Samanthabadra Nainar
Madras High Court · AIR 1945 Mad 98 : (1945) ILR (Mad) 491 : (1945) 58 LW 92
Contract Act, 1872 — Section 56
High Courts11 Sept 1944
In Re: A Pleader
Madras High Court · AIR 1945 Mad 55 : (1945) ILR (Mad) 247 : (1944) 57 LW 557
High Courts08 Sept 1944
A.T.S. Sankaralingam Pillai Vs Ramaswami Naicker and Others
Madras High Court · AIR 1945 Mad 25 : (1944) 57 LW 552
High Courts07 Sept 1944
Raja Manuru Venkata Hanumantha Rao trustee of Sri Ramalingaswaraswami Temple Vs Narra Ramakrishnayya alias Ramakrishnamma and Another
Madras High Court · AIR 1945 Mad 239 : (1945) 1 MLJ 379
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts07 Sept 1944
In Re: A.V. Viswanatha Chetti
Madras High Court · AIR 1945 Mad 24 : (1945) ILR (Mad) 525 : (1944) 57 LW 548
High Courts06 Sept 1944
Zakka Pattabhirama Reddi Vs Menakur Balarami Reddi and Others
Madras High Court · AIR 1945 Mad 43 : (1945) ILR (Mad) 251 : (1944) 57 LW 580
High Courts06 Sept 1944
Anagha Venkata Lakshmi Narasimha Rao Vs Province of Madras and Another
Madras High Court · AIR 1945 Mad 19 : (1945) ILR (Mad) 398 : (1944) 57 LW 558
High Courts06 Sept 1944
In Re: Devarakondah Venkata Subbaramiah alias Subbaramiah and Others
Madras High Court · AIR 1944 Mad 576 : (1944) 57 LW 529
High Courts05 Sept 1944
Pulimati Krishnamurthi Vs Boggavarapu Narayana and Another
Madras High Court · AIR 1945 Mad 18 : (1944) 57 LW 545
High Courts05 Sept 1944
Burugu Viswanadham Brothers Vs Yarru Subbaiya
Madras High Court · AIR 1945 Mad 378 : (1945) 58 LW 258 : (1945) 1 MLJ 443
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts04 Sept 1944
M.C. Chinniah Chettiar Vs Sivagami Achi alias Sornam Achi and Others
Madras High Court · AIR 1945 Mad 21 : (1945) ILR (Mad) 402 : (1944) 57 LW 535
High Courts04 Sept 1944
Satti Parasa Reddi, minor by mother and guardian, Saraswathi Vs Kovvuri Satyanarayanamurthi and Others
Madras High Court · AIR 1945 Mad 147 : (1945) 1 MLJ 39
High Courts04 Sept 1944
Chutta Veettil Puthu Parambil Muhammad Koya and Others Vs Ponmanichandakath Katheessa Bi and Others
Madras High Court · AIR 1945 Mad 81 : (1945) ILR (Mad) 476 : (1944) 57 LW 584