High Courts18 Oct 1944
Muthachi alias Nambiappa Muthirian Vs Kandaswami Muthirian and Another
Madras High Court · AIR 1945 Mad 135 : (1945) 58 LW 233 : (1945) 1 MLJ 207
COURT ARCHIVE
Madras High Court judgments, 1944
322 judgments · page 5 of 17
High Courts13 Oct 1944
Bhaskaran by adoptive mother Narayani Ammal Vs Dhanammal and Others
Madras High Court · AIR 1945 Mad 89
Lunacy Act, 1912 — Section 77, 79
High Courts13 Oct 1944
P. Ammaniamma Vs Fattikonda Muddappa and Others
Madras High Court · AIR 1945 Mad 80 : (1944) 57 LW 592
High Courts13 Oct 1944
Mullapudi Hanumayya Vs Annadasu China Bapanayya and Others
Madras High Court · AIR 1945 Mad 188 : (1945) ILR (Mad) 566 : (1945) 58 LW 10 : (1945) 1 MLJ 66
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts12 Oct 1944
Nallakumara Goundan Vs Pappayi Ammal and Another
Madras High Court · AIR 1945 Mad 219 : (1945) 2 MLJ 72
Transfer of Property Act, 1882 — Section 52
High Courts12 Oct 1944
Somalinga Subbaroyalu Ayyar Vs Anna Muthulakshmi Ammal and Others
Madras High Court · AIR 1945 Mad 149 : (1944) 57 LW 612 : (1945) 1 MLJ 3
Limitation Act, 1963 — Section 19, 6
High Courts12 Oct 1944
Pazhancheri Panangat Blahayil Thachunni Nair Vs Pazhancheri Panangat Blahayil Karnavan and manager, Unniappan Nair and Others
Madras High Court · AIR 1945 Mad 93 : (1944) 57 LW 614 : (1945) 1 MLJ 7
Madras Marumakkathayam Act, 1932 — Section 32
High Courts11 Oct 1944
Marudamuthu Pillai Vs G.K. Radhakrishna Chetty and Others
Madras High Court · AIR 1945 Mad 118 : (1944) 57 LW 600
Civil Procedure Code, 1908 (CPC) — Section 11(6)
High Courts11 Oct 1944
Pazhaveettil Chekkara Kunhi Kannan Vs Elamankandi Kinattumkara Chappan
Madras High Court · AIR 1945 Mad 121 : (1945) ILR (Mad) 562 : (1944) 57 LW 621
High Courts10 Oct 1944
A. Ramamurthi Iyer and Others Vs T.A. Meenakshisundarammal and Another
Madras High Court · AIR 1945 Mad 103 : (1944) 57 LW 616 : (1945) 1 MLJ 4
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151
High Courts10 Oct 1944
Madrasai Bakiath Us-Salihath, Society managed by P. Abdul Khader Sahib and Others Vs T.K. Elumalai Chetty
Madras High Court · AIR 1945 Mad 88 : (1944) 57 LW 593
High Courts09 Oct 1944
Sreenivasa Iyer Vs Govinda Kandiyar and Another
Madras High Court · AIR 1945 Mad 50 : (1945) ILR (Mad) 319 : (1944) 57 LW 613
High Courts09 Oct 1944
V.S.A. Krishna Mudaliar Vs V.S.A. Sabapathi Mudaliar
Madras High Court · (1945) ILR (Mad) 389 : (1945) 58 LW 87 : (1945) 1 MLJ 14
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts09 Oct 1944
Dr. R.G. Rajan and Another Vs N. Srinivasa Naidu, trustee of Sri Venkataramanaswami Chatram Charity and Others
Madras High Court · AIR 1945 Mad 102 : (1945) ILR (Mad) 584 : (1944) 57 LW 615
Court Fees Act, 1870 — Section 35
High Courts06 Oct 1944
Parambath Chattankandy alias Ponnambalath Parapravan Mammu Haji Vs Nitumkandathil Koyakutti
Madras High Court · AIR 1945 Mad 170 : (1945) 58 LW 84 : (1945) 1 MLJ 1
Mappila Marumakkathayam Act, 1939 — Section 8(1)
High Courts04 Oct 1944
Sri Kothandaramaswami Temple and Another Vs Veezhinatha Ayyar and Another
Madras High Court · (1945) 58 LW 12 : (1945) 1 MLJ 63
Madras Hindu Religious Endowments Act, 1923 — Section 44, 73
High Courts04 Oct 1944
Mahmood H.Y. Vs The Kerala Corporation Ltd.
Madras High Court · AIR 1945 Mad 181 : (1945) 1 MLJ 44
Madras House Rent Control Order, 1941 — Section 7A, 7B
High Courts03 Oct 1944
Sokkammal Vs Arunachalam Pillai and Others
Madras High Court · (1945) 2 MLJ 460
High Courts19 Sept 1944
Salliyal Kotakkat Manakkal Narayanan Nambudiri Vs Patticharavoor alias Charavoor Manakkal deceased Narayanan Nambudiripad daughter Unnimayya Antharjanam and Another
Madras High Court · AIR 1945 Mad 165 : (1945) 58 LW 309 : (1945) 1 MLJ 145
Contract Act, 1872 — Section 23
High Courts19 Sept 1944
Yenam Chinna Venkata Reddi Vs Narvati Lingala Bugga Reddi and Others
Madras High Court · AIR 1945 Mad 345 : (1945) 1 MLJ 465
Criminal Procedure Code, 1898 (CrPC) — Section 195