High Courts01 Nov 1944
In Re: P.S. Venkatasubbier and Another
Madras High Court · AIR 1945 Mad 104
Government of India Act, 1915 — Section 102(1)
COURT ARCHIVE
Madras High Court judgments, 1944
322 judgments · page 4 of 17
High Courts01 Nov 1944
Dhara Rama Subbayya and Another Vs Annavarappu Lakshmi Narasimham and Others
Madras High Court · AIR 1945 Mad 246 : (1945) ILR (Mad) 571 : (1945) 58 LW 43 : (1945) 1 MLJ 70
High Courts01 Nov 1944
Lingappa Bhandary and Others Vs Yamunamma
Madras High Court · (1945) 58 LW 87 : (1945) 1 MLJ 2
High Courts01 Nov 1944
M.T. Philip Vs Muhammad Siddique Adam by Agent Abdul Shukar
Madras High Court · AIR 1945 Mad 127 : (1945) ILR (Mad) 720 : (1945) 58 LW 303 : (1945) 1 MLJ 50
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts31 Oct 1944
Rikka Yellayya Vs Rikka Pydamma and Another
Madras High Court · AIR 1945 Mad 187 : (1945) 1 MLJ 42
Madras Estates Land Act, 1908 — Section 55
High Courts30 Oct 1944
The Crown Prosecutor Vs M.SP.S.V.M. Meyappa Chettiar
Madras High Court · AIR 1945 Mad 120 : (1945) ILR (Mad) 590 : (1945) 1 MLJ 6
High Courts30 Oct 1944
A.V. Sundaramurthy Chettiar Vs S. Muthiah Mudaliar and Another
Madras High Court · AIR 1945 Mad 190 : (1945) 58 LW 34 : (1945) 1 MLJ 56
High Courts27 Oct 1944
AR. KR. Vs VELAYUDHAM CHETTIAR v. COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1945) 13 ITR 30
Income Tax Act, 1961 — Section 66
High Courts27 Oct 1944
G. S. RAMASWAMIER AND SONS Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1945) 13 ITR 24
Income Tax Act, 1961 — Section 66
High Courts27 Oct 1944
A.T. Ponnappa Chettiar and Others Vs Bodappa Chettiar and Others
Madras High Court · AIR 1945 Mad 146 : (1944) 57 LW 607
Partnership Act, 1932 — Section 69
High Courts27 Oct 1944
COMMISSIONER OF Income Tax, MADRAS Vs GANGABISHAN MOHANLAL.
Madras High Court · (1945) 13 ITR 20
Income Tax Act, 1961 — Section 4A(b)
High Courts27 Oct 1944
G.S. Ramaswamier and Sons Vs The Commissioner of Income Tax
Madras High Court · AIR 1945 Mad 131 : (1945) ILR (Mad) 618 : (1945) 58 LW 37 : (1945) 1 MLJ 175
Excess Profits Tax Act, 1940 — Section 10AIncome Tax Act, 1961 — Section 66
High Courts27 Oct 1944
The Commissioner of Income Tax Vs Gangabishan Mohanlal
Madras High Court · (1945) 58 LW 91 : (1945) 1 MLJ 61
Income Tax Act, 1961 — Section 42A(b)
High Courts27 Oct 1944
Periambal Chettiar Vs Sundarammal
Madras High Court · AIR 1945 Mad 198 : (1945) ILR (Mad) 586 : (1945) 58 LW 22 : (1945) 1 MLJ 58
High Courts27 Oct 1944
AR.KR.V. Velayudhan Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1945 Mad 195 : (1945) ILR (Mad) 549 : (1945) 58 LW 35 : (1945) 1 MLJ 149
Income Tax Act, 1961 — Section 66
High Courts26 Oct 1944
In Re: Chellakani Sahib and Another
Madras High Court · AIR 1945 Mad 105
Tamil Nadu Gaming Act, 1930 — Section 9
High Courts25 Oct 1944
Pitchika Somanna and Others Vs Putchala Chinnayya
Madras High Court · AIR 1945 Mad 107
Madras Village Courts Act, 1889 — Section 73
High Courts25 Oct 1944
In Re: Cherukuri Rami Reddi
Madras High Court · AIR 1945 Mad 208 : (1945) 58 LW 209 : (1945) 1 MLJ 202
Penal Code, 1860 (IPC) — Section 380, 411
High Courts24 Oct 1944
Thirugnanavalli Ammal Vs P. Venugopala Pillai
Madras High Court · AIR 1945 Mad 125 : (1945) 58 LW 89 : (1945) 1 MLJ 20
Tamil Nadu Agriculturists Relief Act, 1938 — Section 4(a)
High Courts18 Oct 1944
Penugonda Radhakrishnamurthy Vs V.A.Y. Ethirajulu Chetty and Co. and Others
Madras High Court · AIR 1945 Mad 184 : (1945) 58 LW 10 : (1945) 1 MLJ 54
Arbitration Act, 1940 — Section 39