High Courts01 Dec 1944
Bellamkonda Subbiah Vs Jetti Kotamma and Others
Madras High Court · AIR 1945 Mad 222 : (1945) 58 LW 39 : (1945) 1 MLJ 204
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
COURT ARCHIVE
Madras High Court judgments, 1944
322 judgments · page 2 of 17
High Courts01 Dec 1944
Periambala Chettiar Vs Muhammad Ghouse Saheb
Madras High Court · AIR 1945 Mad 263 : (1945) 58 LW 236 : (1945) 1 MLJ 279
Limitation Act, 1963 — Section 20
High Courts01 Dec 1944
Kannathal Achi Vs A.R.V.D. Vaduerunathan Chettiar
Madras High Court · (1945) 58 LW 40 : (1945) 1 MLJ 322
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84
High Courts30 Nov 1944
In Re: Chittoori Potharaju
Madras High Court · (1946) 59 LW 325 : (1946) 1 MLJ 457
Hoarding and Profiteering Prevention Ordinance, 1943 — Section 6(1)
High Courts30 Nov 1944
Doddeti Subbayya Vs Mutyala Kesavalu
Madras High Court · (1945) 58 LW 238 : (1945) 1 MLJ 287
Penal Code, 1860 (IPC) — Section 379
High Courts30 Nov 1944
Seetha Bai and Another Vs Narasimha Shet and Others
Madras High Court · AIR 1945 Mad 306 : (1945) ILR (Mad) 568 : (1945) 58 LW 24 : (1945) 1 MLJ 60
High Courts30 Nov 1944
Oorpayil Manjole Mundathottil Achuthan Nayar Vs Oorpayil Mundathottil Narayani Amma's son Madhavan Nayar
Madras High Court · AIR 1945 Mad 438 : (1945) 2 MLJ 13
High Courts29 Nov 1944
The Goundars of Vilangathur village and Others Vs The Udayars of Vilangathur village and Others
Madras High Court · AIR 1945 Mad 234 : (1945) 58 LW 287 : (1945) 1 MLJ 300
Madras Hindu Religious Endowments Act, 1923 — Section 73
High Courts28 Nov 1944
P. Rajagopala Chetty Vs A. Kesava Pillai and Others
Madras High Court · AIR 1945 Mad 126 : (1945) ILR (Mad) 726 : (1945) 58 LW 14 : (1945) 1 MLJ 57
Transfer of Property Act, 1882 — Section 100
High Courts28 Nov 1944
Ramakrishna Naidu Vs Venkatasami Naidu
Madras High Court · (1945) 1 MLJ 154
Transfer of Property Act, 1882 — Section 91(a)
High Courts27 Nov 1944
Chellammal Vs Muthulakshmi Ammal
Madras High Court · AIR 1945 Mad 296 : (1945) ILR (Mad) 628 : (1945) 58 LW 21 : (1945) 1 MLJ 53
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 5(a)
High Courts27 Nov 1944
The Official Receiver Vs Narra Gopalakrishniah and Others
Madras High Court · AIR 1945 Mad 66 : (1945) ILR (Mad) 541 : (1945) 58 LW 85 : (1945) 1 MLJ 17
Bankruptcy Act, 1869 — Section 10Limitation Act, 1963 — Section 5
High Courts24 Nov 1944
In Re: Sinna Ranga Boyan and Others
Madras High Court · AIR 1945 Mad 472 : (1945) 58 LW 337 : (1945) 2 MLJ 95
Penal Code, 1860 (IPC) — Section 147, 324
High Courts23 Nov 1944
Ekollu Subbarami Reddy Vs Ekollu Chenchuraghava Reddy and Others
Madras High Court · AIR 1945 Mad 327 : (1945) ILR (Mad) 714 : (1945) 58 LW 27 : (1945) 1 MLJ 151
High Courts23 Nov 1944
Kunhi Pathumma and Others Vs Sundara Ayyar and Another
Madras High Court · (1945) ILR (Mad) 631 : (1945) 58 LW 15 : (1945) 1 MLJ 55
High Courts22 Nov 1944
In Re: Kathari Lakshmayya and Others
Madras High Court · AIR 1945 Mad 459 : (1945) 58 LW 392 : (1945) 2 MLJ 139
Criminal Procedure Code, 1898 (CrPC) — Section 213
High Courts22 Nov 1944
A. Kulandaivelu Pillai Vs Sowbagyammal
Madras High Court · AIR 1945 Mad 350 : (1945) 1 MLJ 261
Transfer of Property Act, 1882 — Section 52
High Courts20 Nov 1944
Perumal Reddiar and Others Vs Suppiah Thevar and Others
Madras High Court · AIR 1945 Mad 500 : (1945) 1 MLJ 341
Limitation Act, 1963 — Article 61Transfer of Property Act, 1882 — Section 91
High Courts17 Nov 1944
Krishnaswami Naicker Vs Nalla Gounder
Madras High Court · AIR 1945 Mad 309 : (1945) 58 LW 124
Registration Act, 1908 — Section 73
High Courts17 Nov 1944
Ravikanti Kamoji Rao and Others Vs Sri Sri Sri Raja Mirja Sri Pusapati Viziarama Gajapati Raju Bahadur, Rajah, Vizianagaram and Another
Madras High Court · AIR 1945 Mad 283 : (1945) 58 LW 245 : (1945) 1 MLJ 432
Madras Estates Land Act, 1908 — Section 25