High Courts17 Nov 1944
R.M.S.N. Narayanan Chettiar Vs M.P.P.S.P.L. Muthiah Chettiar and Another
Madras High Court · (1945) ILR (Mad) 638 : (1945) 2 MLJ 337
COURT ARCHIVE
Madras High Court judgments, 1944
322 judgments · page 3 of 17
High Courts16 Nov 1944
Ghadiyam Subbareddi Vs Tokala Venkatramayya and Another
Madras High Court · AIR 1945 Mad 137 : (1945) ILR (Mad) 634 : (1945) 58 LW 30 : (1945) 1 MLJ 38
Limitation Act, 1963 — Section 20
High Courts16 Nov 1944
Successor and Joint Manager Pandan Chemminiyam Achuthan Vs Pandan Govindan Karnavan and Manager of the Tavazhi Tarwad of Chirakkal amsom desom and Another
Madras High Court · AIR 1945 Mad 279 : (1945) 58 LW 206 : (1945) 1 MLJ 240
High Courts16 Nov 1944
Kattamuri Narasimhan Vs Thumurugoti Premayya
Madras High Court · AIR 1945 Mad 196 : (1945) 1 MLJ 219
Usurious Loans Act, 1918 — Section 3(4)
High Courts15 Nov 1944
In Re: Bhujam Sriramulu Chetti and Others
Madras High Court · (1945) 58 LW 282 : (1945) 1 MLJ 162
Tamil Nadu Civil Courts Act, 1873 — Section 13
High Courts15 Nov 1944
K. Gopalakrishnayya Vs Vadlamudi Subba Naidu and Another
Madras High Court · AIR 1945 Mad 168 : (1945) 58 LW 307 : (1945) 1 MLJ 161
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts15 Nov 1944
The Public Prosecutor Vs Karumuri Subba Rao
Madras High Court · AIR 1945 Mad 331 : (1945) ILR (Mad) 385 : (1945) 58 LW 20 : (1945) 1 MLJ 155
Defence of India Rules, 1962 — Rule 81(4)
High Courts15 Nov 1944
In Re: Vadakke Valappal Ammotty and Another
Madras High Court · (1945) 1 MLJ 389
Foodgrains Control Order, 1945 — Clause 3(1)
High Courts14 Nov 1944
The Province of Madras Vs Laxmi Amma and Others
Madras High Court · AIR 1945 Mad 430 : (1945) ILR (Mad) 886 : (1945) 1 MLJ 259
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts14 Nov 1944
Duvvuru Lakshminarasamma and Others Vs Mandala Swami and Others
Madras High Court · AIR 1945 Mad 156 : (1945) ILR (Mad) 623 : (1945) 58 LW 87 : (1945) 1 MLJ 37
High Courts14 Nov 1944
Sri Balusu Butchi Sarvarayudu, Proprietor of Kapileswarapuram and Kasanakurru Estates Vs Polisetti Venkataratnam
Madras High Court · AIR 1945 Mad 277 : (1945) 58 LW 32 : (1945) 1 MLJ 332
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Nov 1944
Pulingundla Venkatappa Naidu and Others Vs Geddam Chinnappa Naidu
Madras High Court · AIR 1945 Mad 171 : (1945) 1 MLJ 158
Transfer of Property Act, 1882 — Section 53A
High Courts13 Nov 1944
Ayi Goundan and Another Vs Solai Goundan and Another
Madras High Court · AIR 1945 Mad 139 : (1945) ILR (Mad) 468 : (1945) 58 LW 25 : (1945) 1 MLJ 47
Limitation Act, 1908 — Article 182(5)
High Courts09 Nov 1944
T.S. Ramanatha Ayyar and Others Vs S. Abdul Salam Sahib and Others
Madras High Court · AIR 1945 Mad 179 : (1945) 1 MLJ 67
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Nov 1944
Kilaparti Appalanarasamma Vs Commissioner, Municipal Council and Another
Madras High Court · AIR 1945 Mad 224 : (1945) 58 LW 87 : (1945) 1 MLJ 22
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts08 Nov 1944
Arunachalam Goundan and Others Vs Chinnadorai alias Ramalinga Goundar
Madras High Court · (1945) 58 LW 207 : (1945) 1 MLJ 210
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Nov 1944
The Public Prosecutor Vs Verajlal Sheth
Madras High Court · AIR 1945 Mad 158 : (1945) ILR (Mad) 674 : (1945) 1 MLJ 163
Tamil Nadu Gaming Act, 1930 — Section 5(1)
High Courts03 Nov 1944
Balireddi Vissanna alias Viswanadham and Others Vs Venkayala Appalanarasayya
Madras High Court · AIR 1945 Mad 113
High Courts02 Nov 1944
Vatakkayil Muyyarikkandi Kunhi Pakki Vs Valiya Muthuvana Cheeru and Others
Madras High Court · AIR 1945 Mad 185 : (1945) 1 MLJ 157
High Courts02 Nov 1944
D. Hajee Abdulla Sahib Vs Shaffee Muhammad Sahib and Another
Madras High Court · (1945) ILR (Mad) 625 : (1945) 58 LW 11 : (1945) 1 MLJ 196