High Courts16 Aug 1944
M.M.P.L. Chokkalingam Chettiar Vs M.L.R.M. Lakshmanan Chettiar and Another
Madras High Court · AIR 1945 Mad 1 : (1945) ILR (Mad) 348 : (1944) 57 LW 555
COURT ARCHIVE
Madras High Court judgments, 1944
322 judgments · page 8 of 17
High Courts15 Aug 1944
Cherukuri Ramakrishniah Vs Sri Krushi Vidyalaya Sangam, Oleru
Madras High Court · AIR 1945 Mad 46 : (1944) 57 LW 551
High Courts15 Aug 1944
Amichand Doss Dwarakadoss Vs T. Manavedan Tirumalpad, Rajah of Nilambur and Others
Madras High Court · AIR 1945 Mad 5 : (1945) ILR (Mad) 325 : (1944) 57 LW 546
High Courts15 Aug 1944
M.G. Natesa Chettiar Vs S. Subbunarayana Ayyar and Others
Madras High Court · AIR 1945 Mad 91 : (1945) ILR (Mad) 578
Transfer of Property Act, 1882 — Section 52
High Courts14 Aug 1944
Potipireddi Sanyasamma Vs Chalamuri Swami Naidu and Others
Madras High Court · AIR 1945 Mad 97 : (1944) 57 LW 514
High Courts11 Aug 1944
Mummidi Pattabhiramayya Vs Badam Subba Rao and Others
Madras High Court · AIR 1945 Mad 83 : (1944) 57 LW 569
Registration Act, 1908 — Section 17Specific Relief Act, 1877 — Section 30
High Courts11 Aug 1944
Ponnambala Chettiar Vs Sriramulu Chettiar
Madras High Court · AIR 1945 Mad 106 : (1944) 57 LW 592
Madras Debt Conciliation Act, 1936 — Section 4
High Courts11 Aug 1944
Chundur Venkatasubbamma alias Ranganayakamma Vs Targu Subbamma alias Ammanamma
Madras High Court · AIR 1945 Mad 17 : (1944) 57 LW 544
High Courts11 Aug 1944
Gogineni Subbayya and Another Vs Goggineni Govindamma
Madras High Court · AIR 1945 Mad 36 : (1944) 57 LW 485
High Courts11 Aug 1944
Vanimisetti Satyanarayana Vs Tummalapalli Vara Narayanamurthy and Others
Madras High Court · AIR 1944 Mad 574 : (1944) 57 LW 489
High Courts09 Aug 1944
G. Srinivasa Ayyangar Vs Ramasami Ayyangar and Another
Madras High Court · AIR 1945 Mad 9 : (1945) ILR (Mad) 459 : (1944) 57 LW 465
High Courts09 Aug 1944
Krishnaveni Ammal and Another Vs M.D. Soundararajan and Others
Madras High Court · AIR 1945 Mad 53 : (1945) ILR (Mad) 412 : (1944) 57 LW 526
High Courts09 Aug 1944
Jonnakuti Annamma Vs Kandavalli Kanakamma
Madras High Court · AIR 1945 Mad 88(1) : (1944) 57 LW 591
Madras Village Courts Act, 1889 — Section 73
High Courts08 Aug 1944
Srila Sri Ambalavana Desika Pandara Sannathi, Trustee of Peria Avidaiar Koil Devasthanam Vs Arumugam Ambalagaran and Another
Madras High Court · AIR 1945 Mad 26 : (1944) 57 LW 497
High Courts07 Aug 1944
Alamelu Ammal Vs P. Rangai Gounder
Madras High Court · AIR 1945 Mad 42 : (1944) 57 LW 474
High Courts07 Aug 1944
Kovuru Kalappa Devara Vs Kumar Krishna Mitter and Another
Madras High Court · AIR 1945 Mad 10 : (1945) ILR (Mad) 521 : (1944) 57 LW 499
High Courts03 Aug 1944
Siddareddigari Changal Reddi and Others Vs Mohammal Chordia and Another
Madras High Court · AIR 1945 Mad 133 : (1945) 1 MLJ 143
Madras Revenue Recovery Act, 1864 — Section 45
High Courts02 Aug 1944
In Re: Angappa Mudaliar and Another
Madras High Court · AIR 1945 Mad 52 : (1945) ILR (Mad) 461 : (1944) 57 LW 471
High Courts02 Aug 1944
Krishna Ayyar Vs Gomathi Ammal and Others
Madras High Court · AIR 1945 Mad 33 : (1945) ILR (Mad) 450 : (1944) 57 LW 500