High Courts16 Feb 1944
Municipal Council Vs Kumbakonam Bank Ltd. by managing director S. Mahalinga Ayyar
Madras High Court · AIR 1944 Mad 449 : (1944) 57 LW 347
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Madras High Court judgments, 1944
322 judgments · page 14 of 17
High Courts15 Feb 1944
Marwadi Sumermal Jamatraj Vs B. Thukkappa
Madras High Court · AIR 1944 Mad 391(1) : (1944) 57 LW 277
Specific Relief Act, 1877 — Section 27
High Courts11 Feb 1944
Venkata Narasimha Sastry Vs Veereswara Sastry Sitihanti
Madras High Court · AIR 1944 Mad 441 : (1944) 57 LW 354
Easements Act, 1882 — Section 13(f)
High Courts11 Feb 1944
Teertha Swamulu Varu Vs K. Ramamurthy
Madras High Court · AIR 1944 Mad 375 : (1944) 57 LW 253
Madras Estates Land Act, 1908 — Section 127
High Courts10 Feb 1944
V.K.R.S.T. Firm Vs Oriental Investment Trust Ltd. by Official Liquidator, G. Rajagopalan
Madras High Court · AIR 1944 Mad 532 : (1945) ILR (Mad) 96
High Courts10 Feb 1944
T.S.Pl.S. Thinnappa Chettiar and Others Vs G. Rajagopalan, Official Liquidator of Oriential Investment Trust Ltd. and Others
Madras High Court · AIR 1944 Mad 536 : (1945) ILR (Mad) 107
Companies Act, 1956 — Section 235
High Courts09 Feb 1944
Karingampilly Manakkal Parameswaran Nambudripad's son, Parameswaran Numbudripad alias Narayanan Thrathar Nambudripad Vs Subramania Iyer and Others
Madras High Court · AIR 1944 Mad 511 : (1944) 57 LW 460
High Courts09 Feb 1944
Alla Venkatappadu and Others Vs Muddana Atchayyamma
Madras High Court · AIR 1945 Mad 172 : (1945) 58 LW 305 : (1945) 1 MLJ 134
High Courts09 Feb 1944
K.V.V.P. Veettil Vellachi Vs Gopalan
Madras High Court · AIR 1944 Mad 407 : (1944) 57 LW 322
High Courts08 Feb 1944
Adinarayana Vs Rattamma
Madras High Court · AIR 1944 Mad 408(1) : (1944) 57 LW 392
Transfer of Property Act, 1882 — Section 53
High Courts08 Feb 1944
Vangala Venkateswarlu Vs Sivapurapu Hymavatamma
Madras High Court · AIR 1944 Mad 471 : (1944) 57 LW 390
Negotiable Instruments Act, 1881 (NI) — Section 58
High Courts04 Feb 1944
J. Gopanna Vs K. Ramaswami
Madras High Court · AIR 1944 Mad 416 : (1944) 57 LW 340
High Courts04 Feb 1944
T. Sarojini Devi Vs T. Sri Kristna
Madras High Court · AIR 1944 Mad 401 : (1945) ILR (Mad) 61 : (1944) 57 LW 260
Government of India Act, 1935 — Schedule 7
High Courts03 Feb 1944
Adhilakshmi Ammal Vs T. Nallasivan Pillai (died) and Others
Madras High Court · AIR 1944 Mad 530
Transfer of Property Act, 1882 — Section 43
High Courts03 Feb 1944
Sivani Vs Madhavadi Nadar
Madras High Court · AIR 1944 Mad 409 : (1944) 57 LW 327
Madras Estates Land Act, 1908 — Section 112
High Courts03 Feb 1944
Bharpat Mohammad Haneef Sahib and Others Vs Board of Trustees, Jumma Masjid and Another
Madras High Court · AIR 1944 Mad 421 : (1944) 57 LW 290
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts03 Feb 1944
Kuppammal Vs Thangamuthu Pandaram and Others
Madras High Court · AIR 1944 Mad 426 : (1944) 57 LW 255
High Courts02 Feb 1944
Kewalram Vs Collector of Madras
Madras High Court · AIR 1944 Mad 285 : (1944) ILR (Mad) 826 : (1944) 57 LW 206
Specific Relief Act, 1877 — Section 45
High Courts02 Feb 1944
R. Venkatanarasimham Vs K. Subba Reddi and Others
Madras High Court · AIR 1944 Mad 435 : (1944) 57 LW 286
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2