High Courts17 Dec 1926
Palacherla Venkanna by Guardian Y. Manikyam and Others Vs Yormati Venkanna and Another
Madras High Court · 102 Ind. Cas. 154
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 2 of 36
High Courts16 Dec 1926
Chinnasami Pillai alias Muthukarruppa Pillai Vs Powayee Ammal and Others
Madras High Court · 102 Ind. Cas. 877
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Dec 1926
Venkataraman Iyer Vs Rangaswami Chetty and Another
Madras High Court · 101 Ind. Cas. 728
Easements Act, 1882 — Section 60, 62
High Courts16 Dec 1926
Venkataramani Ayyar Vs Rangaswami Chetty and Another
Madras High Court · AIR 1927 Mad 703
Transfer of Property Act, 1882 — Section 60, 62
High Courts16 Dec 1926
(Vishnubhotla) Venkata Somayajulu Vs Sista Suryanarayana and Others
Madras High Court · AIR 1927 Mad 509 : 101 Ind. Cas. 813 : (1927) 25 LW 603
High Courts16 Dec 1926
(Chinchilada) Kirishnam Raju Vs Chintala Swami Naidu and Others
Madras High Court · AIR 1927 Mad 816
High Courts16 Dec 1926
Timmasetti Sanjivappa and Others Vs Pinnu Venkatanarappa
Madras High Court · AIR 1927 Mad 436 : (1927) 52 MLJ 357
Limitation Act, 1963 — Article 158
High Courts16 Dec 1926
Chinnasami Pillai Vs Pavayee Ammal and Others
Madras High Court · AIR 1927 Mad 1162
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Dec 1926
Venugopal Reddy and Another Vs Muthuswami Kavundan and Others
Madras High Court · AIR 1927 Mad 1110
High Courts14 Dec 1926
Satraji Dongerchand Firm Vs Madho Singh and Others
Madras High Court · AIR 1927 Mad 604 : (1927) ILR (Mad) 711 : 103 Ind. Cas. 339 : (1927) 25 LW 640 : (1927) 52 MLJ 622
Civil Procedure Code, 1908 (CPC) — Section 60(1)Transfer of Property Act, 1882 — Section 6
High Courts14 Dec 1926
U.M. Sivasubramania Pillai Vs Nagappa Pillai
Madras High Court · AIR 1927 Mad 580 : (1927) 25 LW 615 : (1927) 52 MLJ 636
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts14 Dec 1926
Veerabhadra Pillai Vs (Kadambi) Ramunaja Aiyangar and Others
Madras High Court · AIR 1927 Mad 1086 : 101 Ind. Cas. 833
Transfer of Property Act, 1882 — Section 72, 82
High Courts13 Dec 1926
(Kalluri) Lakshminarayana Vs Kalluri Punnayya and Another
Madras High Court · AIR 1927 Mad 820
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Dec 1926
Kalluri Lakshminarayana Vs Kalluri Punnayya and Another
Madras High Court · 103 Ind. Cas. 134
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Dec 1926
Dantuluri Venkatanarasimha Raju and Another Vs Dantuluri Chandrayya and Others
Madras High Court · AIR 1927 Mad 825 : (1927) 26 LW 159 : (1927) 53 MLJ 267
High Courts13 Dec 1926
Kumarandy Kudumban (died) and Others Vs Venkatasubramania Aiyar and Others
Madras High Court · AIR 1927 Mad 645 : 101 Ind. Cas. 58 : (1927) 52 MLJ 641
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Dec 1926
Mandavilli Ramanna Vs The Official Receiver, Godavari
Madras High Court · 101 Ind. Cas. 153
High Courts10 Dec 1926
Secretary of State for India Vs Volkar Brother
Madras High Court · AIR 1927 Mad 513 : (1927) ILR (Mad) 595 : (1927) 25 LW 525
Contract Act, 1872 — Section 29
High Courts10 Dec 1926
The Corporation of Madras Vs The Madras Electric Tramways, Ltd. and The Madras Electric Supply Corporation Ltd.
Madras High Court · AIR 1927 Mad 522 : 101 Ind. Cas. 396 : (1927) 52 MLJ 474
Madras City Municipal Act, 1904 — Section 287, 288
High Courts10 Dec 1926
In Re: Jayachandra Chetty and Another
Madras High Court · AIR 1927 Mad 413 : (1927) ILR (Mad) 745 : (1927) 25 LW 277 : (1927) 52 MLJ 226