High Courts08 Dec 1926
The Official Assignee of Madras. Vs O.R.M.O.R. S. Firm
Madras High Court · AIR 1927 Mad 526 : (1927) 25 LW 434 : (1927) 52 MLJ 352
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 4 of 36
High Courts08 Dec 1926
Thotapally Sarvabhotla Venkata Chandikamba, lately a minor by next friend and father Devulapally Suryanarayaniah, declared a major Vs Shroff Venkata Rao and Another
Madras High Court · (1927) 53 MLJ 557
High Courts07 Dec 1926
Ram Narayana Sarma Vs Secretary of State
Madras High Court · AIR 1927 Mad 460 : 101 Ind. Cas. 23
Fundamental Rules — Rule 69
High Courts07 Dec 1926
Muthukumaraswami Pillai Vs Subramania Chettiar and Others
Madras High Court · 102 Ind. Cas. 14
Contract Act, 1872 — Section 74
High Courts07 Dec 1926
Muthukumarasamiah Pillai Vs Subramanian Chettiar and Others
Madras High Court · AIR 1927 Mad 1105
Contract Act, 1872 — Section 74
High Courts07 Dec 1926
Sinthamani Chetti and Others Vs Arunachalam Chettiar and Others
Madras High Court · AIR 1927 Mad 1060(1)
Contract Act, 1872 — Section 69Limitation Act, 1963 — Article 120Registration Act, 1908 — Section 77
High Courts07 Dec 1926
Ram Narayana Sarma Vs The Right Honourable the Secretary of State for India in Council
Madras High Court · (1927) 25 LW 394 : (1927) 52 MLJ 285
High Courts07 Dec 1926
K.B. Narasimha Chettiar Vs K.P. Balakrishna Chetty
Madras High Court · AIR 1927 Mad 487 : 101 Ind. Cas. 651 : (1927) 52 MLJ 512
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts06 Dec 1926
Raja Venkataramayya Vs Kamisetti Ghattayya, minor by mother and guardian Durgamma and Others
Madras High Court · (1927) 53 MLJ 216
Evidence Act, 1872 — Section 69
High Courts06 Dec 1926
P.M.A.M. Vellaiyappa Chetty and Others Vs Natarajan and Others
Madras High Court · (1927) ILR (Mad) 340 : 100 Ind. Cas. 655 : (1927) 25 LW 493
High Courts06 Dec 1926
P. M.A.M. Vellaiyappa Chetty and Others Vs Natarajan and Others
Madras High Court · AIR 1927 Mad 386 : (1927) 52 MLJ 229
High Courts06 Dec 1926
K.R.M. Singaram Chettiar Vs K. Srinivasa Aiyangar and Others
Madras High Court · AIR 1927 Mad 462 : (1927) ILR (Mad) 726 : (1927) 25 LW 594 : (1927) 53 MLJ 545
Religious Endowments Act, 1863 — Section 10
High Courts06 Dec 1926
Raja Venkatar mayya Vs Kamisetti Gattayya, by Mother and Guardian Durgamma and Others
Madras High Court · AIR 1927 Mad 662 : 101 Ind. Cas. 498
Evidence Act, 1872 — Section 69
High Courts03 Dec 1926
In Re: T.R. Balakrishna Reddiar
Madras High Court · 100 Ind. Cas. 992
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts03 Dec 1926
Yerra Venkatagari Rangappa Vs Maddipatla Konappa and Others
Madras High Court · AIR 1927 Mad 579 : 101 Ind. Cas. 349
Provincial Insolvency Act, 1920 — Section 10(2)
High Courts03 Dec 1926
T.R. Balakrishna Reddiar Vs Emperor
Madras High Court · AIR 1927 Mad 591
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts02 Dec 1926
Deenadayalu Naidu and Others Vs Ratna Padayachi
Madras High Court · AIR 1927 Mad 396 : (1927) ILR (Mad) 841
Cattle Trespass Act, 1871 — Section 20Criminal Procedure Code, 1898 (CrPC) — Section 29, 4(o)
High Courts02 Dec 1926
The South Indian Railway Co. Ltd. and Another Vs Messrs. V.M.S.P. Bros., by one of its Proprietors Muhammad Mustafa Rowther
Madras High Court · 101 Ind. Cas. 55
Railways Act, 1890 — Section 72
High Courts02 Dec 1926
Govinda Rao Vs Official Receiver
Madras High Court · AIR 1927 Mad 897 : 103 Ind. Cas. 381
High Courts02 Dec 1926
N. Subramaniam Chettiar Vs N. P. L. A. R. Firm
Madras High Court · AIR 1927 Mad 819 : 103 Ind. Cas. 48