High Courts29 Nov 1926
Mullapudi Satya Narayana Brahmam and Others Vs Maganti Seethayya
Madras High Court · AIR 1927 Mad 597 : (1927) ILR (Mad) 417 : 100 Ind. Cas. 776 : (1927) 25 LW 426 : (1927) 52 MLJ 396
Limitation Act, 1963 — Section 14
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 6 of 36
High Courts25 Nov 1926
The South India Industrials, Ltd. Vs Mothey Narasimha Rao
Madras High Court · AIR 1927 Mad 468 : (1927) ILR (Mad) 372 : 100 Ind. Cas. 680 : (1927) 25 LW 477 : (1927) 52 MLJ 199
Limitation Act, 1877 — Section 22
High Courts24 Nov 1926
A. S. Arumukam Pillai Vs Abdealli Chandabhai Attarwalla
Madras High Court · AIR 1927 Mad 1150(1)
High Courts24 Nov 1926
A.S. Arumukam Pillai Vs Abdealli Chandabhai Attarwalla
Madras High Court · 103 Ind. Cas. 37
High Courts23 Nov 1926
Katikaneni Venkataramanayya Rao Garu and Others Vs The Secretary of State for India in Council
Madras High Court · 101 Ind. Cas. 648
High Courts23 Nov 1926
KO. KA. Bashikar and Another Vs Thandrinatha Srinivasa Thathachariar and Others
Madras High Court · AIR 1927 Mad 551 : 102 Ind. Cas. 328 : (1927) 25 LW 575 : (1927) 52 MLJ 541
Civil Procedure Code, 1908 (CPC) — Section 92Religious Endowments Act, 1863 — Section 14
High Courts23 Nov 1926
Sayyad Abdul Hawk and Others Vs Tumulury Vaikuntam
Madras High Court · AIR 1927 Mad 491 : (1927) 25 LW 388
Contract Act, 1872 — Section 253
High Courts23 Nov 1926
(Paitchaikala) Mangamma Vs Nallamti Peda Ammanna
Madras High Court · AIR 1927 Mad 660 : (1927) 26 LW 15
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 12(4)
High Courts23 Nov 1926
Sayyed Abdul Hawk and Others Vs Tumuluri Vaikuntam
Madras High Court · (1927) 52 MLJ 318
Contract Act, 1872 — Section 253
High Courts23 Nov 1926
Pitchaikala Mangamma Vs Nallamati Peda Ammanna
Madras High Court · 101 Ind. Cas. 514
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Nov 1926
Narayanaswami Mudali Vs Mangayarkarasiammal
Madras High Court · AIR 1927 Mad 1148
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts19 Nov 1926
Mahomed Abdul Rahman Marakayar, Mantapam
Madras High Court · AIR 1927 Mad 434
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts19 Nov 1926
Chellasami Konar Vs Korusalsangama Nayakar
Madras High Court · 103 Ind. Cas. 821
High Courts19 Nov 1926
Bapatla Venkata Rao Vs Bapatla Venkata Rao and Others
Madras High Court · 102 Ind. Cas. 300
High Courts19 Nov 1926
A.L.P.R. Periakaruppan Chetti Vs R.M.P.R. Arunachalam Chetti and Another
Madras High Court · AIR 1927 Mad 676 : 102 Ind. Cas. 290
High Courts19 Nov 1926
Chellaswami Konar Vs Korusal Sangama Kayakar
Madras High Court · AIR 1927 Mad 935
High Courts19 Nov 1926
A.L.P.R. Periakaruppan Chetti Vs R.M.A.R. Arunachalam Chetti and Another
Madras High Court · (1927) ILR (Mad) 582 : (1927) 25 LW 688 : (1927) 52 MLJ 571
High Courts18 Nov 1926
(Thayingoli) Valiya Kalyamni Vs (Vayaredathil Parkum Thayingoli) Krishna Nambiar and Others
Madras High Court · AIR 1927 Mad 699
Registration Act, 1908 — Section 50Specific Relief Act, 1877 — Section 2
High Courts18 Nov 1926
Sundararaiulu naidu Vs Narayanaswami Naidu and Another
Madras High Court · 103 Ind. Cas. 825
Civil Procedure Code, 1908 (CPC) — Order 48 Rule 1
High Courts18 Nov 1926
Thayingoly Valiya Kalyani Vs Vayardathil Parakum Thayingoli Krishnan Nambiar and Others
Madras High Court · 101 Ind. Cas. 836
Registration Act, 1908 — Section 50Specific Relief Act, 1877 — Section 27