High Courts15 Nov 1926
Obla Subbier Vs Ramaswamy Konar
Madras High Court · AIR 1927 Mad 643 : 103 Ind. Cas. 90 : (1927) 25 LW 797
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 8 of 36
High Courts12 Nov 1926
Kuppuswami Aiyangar and Others Vs Bavaswami Rao and Others
Madras High Court · AIR 1927 Mad 538
High Courts12 Nov 1926
Koduru Venkureddi and Another Vs Magunta Venkureddi and Others
Madras High Court · (1927) ILR (Mad) 535 : 100 Ind. Cas. 1018
High Courts12 Nov 1926
Kuppusami Iyengar and Others Vs Bavasami Rao and Others
Madras High Court · (1927) ILR (Mad) 357 : 101 Ind. Cas. 399
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11
High Courts12 Nov 1926
(Vadamalai Tiruvanatha) Sevuga Pandia Thevar Avergal Vs C. Srirama Desikam Aiyangar and Others
Madras High Court · AIR 1927 Mad 546 : 101 Ind. Cas. 100 : (1927) 25 LW 453
Madras Local Boards Act, 1920 — Section 55(2)(v)
High Courts12 Nov 1926
Thevar Avergal Vs C. Srirama Desikam Aiyangar and Others
Madras High Court · (1927) 52 MLJ 309
Madras Local Boards Act, 1920 — Section 55(2)(v)
High Courts12 Nov 1926
The Mylapore Hindu Permanent Fund, Ltd. Vs A.N. Sabapathi Chetti and Another
Madras High Court · AIR 1927 Mad 894 : (1927) 53 MLJ 272
High Courts12 Nov 1926
Koduru Venku Reddi and Another Vs Magunta Venku Reddi and Others
Madras High Court · AIR 1927 Mad 471 : (1927) 25 LW 784 : (1927) 52 MLJ 387
High Courts10 Nov 1926
(Punyamurthula) Venkata Rattamma Vs Chalasani Sreeramulu and Others
Madras High Court · AIR 1927 Mad 331 : (1927) 25 LW 76
High Courts10 Nov 1926
Punyakurthula Venkata Rattamma Vs Chalasani Sreeramulu and Others
Madras High Court · (1927) 52 MLJ 100
Court Fees Act, 1870 — Section 7(xi)(cc)
High Courts10 Nov 1926
Inguligi Venkatasivaramadass Vs The Secretary of State for India in Council
Madras High Court · AIR 1927 Mad 350 : (1927) 52 MLJ 132
Limitation Act, 1963 — Article 16
High Courts09 Nov 1926
Natamal Kutti Pokker Vs Natamal Ussan Mayan and Others
Madras High Court · 100 Ind. Cas. 506
Limitation Act, 1963 — Section 10
High Courts09 Nov 1926
K.V. Santhanakrishna Naidu and Another Vs K.S. Chellappa Aiyar
Madras High Court · AIR 1927 Mad 650
High Courts09 Nov 1926
Vobilineni Subba Rao and Others Vs Rajah of Pithapur and Another
Madras High Court · 101 Ind. Cas. 613 : (1927) 26 LW 235 : (1927) 53 MLJ 400
Madras Land Revenue Assessment Act — Section 6
High Courts09 Nov 1926
Kozhikkot Puthia Kovilagath Manavedan alias Anujan Rajah, Avl., and Others Vs Kozhikkot Puthia Kovilagath Viayathen Sreedevi alias Valia Thamburatti, Avl., and Others
Madras High Court · AIR 1927 Mad 422 : (1927) ILR (Mad) 431 : (1927) 25 LW 284 : (1927) 52 MLJ 277
High Courts09 Nov 1926
(Ampassemteketh Natamal) Kutti Pokker Vs (Ampassemteketh Natamal) Ussan Mayan and Others
Madras High Court · AIR 1927 Mad 1134 : (1927) 26 LW 51
Limitation Act, 1963 — Section 10Trusts Act, 1882 — Section 3
High Courts09 Nov 1926
K.V. Santhanakrishna Iyer and Another Vs K.V. Chellappa Iyer
Madras High Court · 101 Ind. Cas. 390 : (1927) 25 LW 506
High Courts03 Nov 1926
Badam Suryanarayana and Others Vs Yalla Bullayya alias Venkatachelam (dead) and Others
Madras High Court · AIR 1927 Mad 568 : 101 Ind. Cas. 85 : (1927) 25 LW 367 : (1927) 52 MLJ 323
Limitation Act, 1963 — Article 120