COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 10 of 36
Kattampudi Subbia Chetty and Another Vs Kanchi Narayanasami and Others
Madras High Court · 103 Ind. Cas. 887
In Re: Peria Ponnuswami Goundan and Another
Madras High Court · AIR 1927 Mad 506
(Mulukutla) Annapuramma Vs (Mulukutla) Atchutharamayya Garu
Madras High Court · AIR 1927 Mad 1101
Arokiam Asary and Others Vs Vavana Rowthan and Others
Madras High Court · AIR 1927 Mad 349 : (1927) 52 MLJ 135
Mulukutla Annapurnamma Vs Mulukutla Atchutarammayya Garu
Madras High Court · 100 Ind. Cas. 111
Nathar Rowther Vs Secretary of State and Another
Madras High Court · AIR 1927 Mad 816(1)
Narayana Aiyar Vs Y. E. P. K. R. V. Subramania Chetty
Madras High Court · AIR 1927 Mad 1113
Kaliba Sahib and Others Vs Periathambia Pillai and Others
Madras High Court · AIR 1927 Mad 439
Natesa Pather Vs Ganapathi Subba Pathar and Others
Madras High Court · AIR 1927 Mad 311
Upadrashta Latchayya Vs Gudaparti Sitamma and Others
Madras High Court · AIR 1927 Mad 1144 : 103 Ind. Cas. 384
C. Govindarajulu Naidu Vs The Secretary of State for India in Council
Madras High Court · (1927) ILR (Mad) 449 : (1927) 26 LW 558 : (1927) 53 MLJ 355
(Velivela) Venkata Sivayya Vs Emperor
Madras High Court · AIR 1927 Mad 442 : (1927) 25 LW 475
Sreemath Raja Yarlagadda Ankineedu Prasad Bahadur Zamindar Garu Vs Ravi Basavayya being minor by Court guardian, Head Clerk, District Court
Madras High Court · (1927) 52 MLJ 332
Natesa Pathar Vs Ganapathi Subba Pathar and Others
Madras High Court · (1927) 52 MLJ 68
(Akula) Venkanna Vs King-Emperor
Madras High Court · AIR 1927 Mad 503
In Re: K.R. Uppasini
Madras High Court · (1927) 52 MLJ 179
Mosafkanni Ravuthar and Others Vs Doraisami alias Gauri Vallabha Thevar Avl., Zemindar of Sivaganga and Others
Madras High Court · (1927) 26 LW 288 : (1928) 54 MLJ 30
In Re: Akula Venkana
Madras High Court · 100 Ind. Cas. 384