High Courts05 Oct 1926
Chinnakannu Padayachi Vs Paramasiva Mudaliar and Others
Madras High Court · AIR 1927 Mad 1135 : 101 Ind. Cas. 89
Transfer of Property Act, 1882 — Section 99
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 12 of 36
High Courts01 Oct 1926
Kandappa Achari Vs Singara Chari and Others
Madras High Court · AIR 1927 Mad 433 : (1927) 25 LW 299
High Courts01 Oct 1926
Sivanarayana Pillai Vs Muthukumara Sthapathiar
Madras High Court · AIR 1927 Mad 1084
High Courts01 Oct 1926
(Apturu) Seenayya Reddi Vs (Apturu) Mangamma
Madras High Court · AIR 1927 Mad 1159
High Courts30 Sept 1926
O. A. O. K. Lakshmanan Chettiar Vs J.S. Kannappar and Others
Madras High Court · AIR 1927 Mad 93
High Courts30 Sept 1926
O.A.O.K. Latchmanan Chettiar Vs J.S. Kannappar and Others
Madras High Court · (1927) ILR (Mad) 121 : (1926) 24 LW 773 : (1926) 51 MLJ 738
High Courts30 Sept 1926
Secretary of State Vs K. Subba Rao
Madras High Court · AIR 1927 Mad 382 : (1927) 26 LW 10
High Courts29 Sept 1926
Secretary of State Vs Muthukumara Pillai
Madras High Court · AIR 1927 Mad 456 : 101 Ind. Cas. 96 : (1927) 25 LW 349
High Courts29 Sept 1926
Muthukumarasamia Pillai Vs Muthuswami Thevan
Madras High Court · AIR 1927 Mad 394 : (1927) ILR (Mad) 639 : (1927) 25 LW 232 : (1927) 52 MLJ 148
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, 60
High Courts28 Sept 1926
Jaffer Baig Sahib Vs Chicacole Municipality
Madras High Court · AIR 1927 Mad 927 : 103 Ind. Cas. 832
Tamil Nadu District Municipalities Act, 1920 — Section 83
High Courts28 Sept 1926
Bussa Chinna Reddy and Others Vs Gangavaram Govinda Reddi and Others
Madras High Court · AIR 1927 Mad 1099
High Courts28 Sept 1926
Veeran Kutti Avaru Vs Joosuf Haji Jaffer Sait and Another
Madras High Court · 101 Ind. Cas. 53 : (1927) 25 LW 397 : (1927) 52 MLJ 316
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts28 Sept 1926
Kruttiventi Perraju Vs Sabbella Bapireddi and Others
Madras High Court · AIR 1927 Mad 284 : (1927) 25 LW 69
High Courts28 Sept 1926
Ramasubbier Vs Shenbagaratnam and Another
Madras High Court · AIR 1927 Mad 357 : (1927) 25 LW 154
High Courts27 Sept 1926
Ramaswami and Another Vs King-Emperor
Madras High Court · AIR 1927 Mad 613
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts27 Sept 1926
Balla Mallayya Vs Peddi Veerayya and Others
Madras High Court · AIR 1927 Mad 335 : (1927) 25 LW 198 : (1927) 52 MLJ 90
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Sept 1926
Gnanasigamani Nadar Vs Vedamuthu Nadar
Madras High Court · AIR 1927 Mad 308 : (1927) 25 LW 52 : (1927) 52 MLJ 80
High Courts27 Sept 1926
Dalla Lakshminarasaraju and Others Vs Badaraveda Venkataraju
Madras High Court · 100 Ind. Cas. 224
High Courts27 Sept 1926
In Re: Ramaswami and Another
Madras High Court · 100 Ind. Cas. 991 : (1927) 26 LW 33
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts27 Sept 1926
(Dattada) Lakshminarasaraju and Others Vs Badaravada Venkataraju
Madras High Court · AIR 1927 Mad 474