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Judgment
1 paragraphs · 58 words
Reilly, J.—Even if there is a darga on some part of the land in question or the land is the endowment or part of endowment of a darga, that does not make the land exempt from Municipal property tax, u/s 83 of the District Municipalities Act 1920, as contended for the petitioner. The petition is dismissed with costs.