High Courts24 Sept 1926
Mahaboob Sir Prajuvanthu Sree Rajah Parthasaradhi Appa Rao Savaji Aswa Rao Bahadur Zamindar Garu Vs Turlapati Subba Rao and Others
Madras High Court · (1927) ILR (Mad) 249 : (1926) 24 LW 818 : (1926) 51 MLJ 804
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 13 of 36
High Courts24 Sept 1926
(Alabin) Muhammad Aydross Cheria Koya Thangal Vs Abdul Kadir and Others
Madras High Court · AIR 1927 Mad 411
High Courts23 Sept 1926
Rachamadugu Rangiah and Others Vs Y.V. Appaji Rao
Madras High Court · AIR 1927 Mad 163 : (1927) ILR (Mad) 300 : (1927) 26 LW 865 : (1926) 51 MLJ 719
High Courts23 Sept 1926
(Katikavani) Venkataramanayya and Others Vs Secretary of State
Madras High Court · AIR 1927 Mad 1131
High Courts23 Sept 1926
V. Venuswami Iyengar and Another Vs K. Varadaraja Iyer and Others
Madras High Court · AIR 1927 Mad 511 : 100 Ind. Cas. 440
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8
High Courts22 Sept 1926
Alamuri Punniah Vs Sagarajee Kasarmal Firm Tenal and Others
Madras High Court · AIR 1927 Mad 124 : (1927) ILR (Mad) 256 : (1926) 24 LW 867 : (1926) 51 MLJ 712
High Courts22 Sept 1926
In Re: C. Subramanian Chetty and Sons
Madras High Court · AIR 1926 Mad 1166 : (1926) 24 LW 653
High Courts22 Sept 1926
In Re: P. Natesa Mudaliar
Madras High Court · AIR 1927 Mad 156 : (1927) ILR (Mad) 733 : (1927) 26 LW 890 : (1926) 51 MLJ 704
High Courts22 Sept 1926
(Pulipaty) Subbayya Vs Kandi Subba Reddi and Others
Madras High Court · AIR 1927 Mad 648
Civil Procedure Code, 1908 (CPC) — Section 61
High Courts22 Sept 1926
Pulipaty Subbayya Vs Kandi Subbareddi and Others
Madras High Court · 101 Ind. Cas. 591
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts21 Sept 1926
V. Chinnamalu Vs C. Kunhikanna Menon and Others
Madras High Court · AIR 1927 Mad 625
High Courts21 Sept 1926
Alapati Syamaladoss and Others Vs Doradla Subbayya and Others
Madras High Court · AIR 1927 Mad 347 : (1927) 52 MLJ 137
High Courts21 Sept 1926
Govindasami Naicker Vs Perumal Raja and Another
Madras High Court · AIR 1927 Mad 327 : (1927) 25 LW 106
High Courts21 Sept 1926
Krishnasami Pattar Vs Gopalakrishna Reddiar
Madras High Court · AIR 1927 Mad 421 : (1927) 25 LW 190
Contract Act, 1872 — Section 140
High Courts21 Sept 1926
Doradla Subbayya Setty and Others Vs Alapati Syamaladoss and Others
Madras High Court · AIR 1927 Mad 178
High Courts17 Sept 1926
M.P.P.S.T. Palaniappa Chettiar and Others Vs Valliammai Achi
Madras High Court · AIR 1927 Mad 184 : (1927) ILR (Mad) 1 : (1927) 25 LW 354 : (1926) 51 MLJ 745
High Courts17 Sept 1926
(Gutta) Punnayya Vs (Kaza) Parandamayya and Others
Madras High Court · AIR 1927 Mad 317 : (1927) 25 LW 95
High Courts17 Sept 1926
Sovanna Muna Kumaraswami Aiyar and Another Vs Pana Lana Suna Ana Runa Sana Arunachelam Chetty
Madras High Court · AIR 1927 Mad 328 : (1927) 52 MLJ 84