High Courts05 Jan 1926Allowed
Adusumelli Gopalakrishnayya Vs Peyyath Gopalan and Others
Madras High Court · (1926) 01 MAD CK 0005
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 36 of 36
High Courts04 Jan 1926
The Secretary of State for India Vs Sarvepalli Venkatalakshmanna
Madras High Court · AIR 1926 Mad 565 : (1926) ILR (Mad) 567 : 94 Ind. Cas. 254 : (1926) 23 LW 602 : (1926) 50 MLJ 279