High Courts12 Jan 1926
Narayana Sah Vs Sankara Sah and Others
Madras High Court · AIR 1927 Mad 53 : (1926) 24 LW 621 : (1926) 51 MLJ 621
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 35 of 36
High Courts12 Jan 1926
The Commissioner of Income Tax Vs Mothay Ganga Raju and Others
Madras High Court · (1927) 25 LW 321 : (1927) 52 MLJ 273
High Courts12 Jan 1926
The Commissioner of Income Tax Vs Mothey Ganga Raju and Others
Madras High Court · AIR 1927 Mad 545 : (1927) ILR (Mad) 335 : 100 Ind. Cas. 291
Income Tax Act, 1961 — Section 66(2)
High Courts11 Jan 1926
The Commissioner of Income Tax Vs Thevara Patasala by Manager, Arunachalam Chettiar
Madras High Court · AIR 1926 Mad 949 : (1926) ILR (Mad) 833 : (1926) 24 LW 188 : (1926) 51 MLJ 123
High Courts08 Jan 1926
Sivapuram Venkata Subbayya Vs Muhammad Falauddin Khaji and Others
Madras High Court · AIR 1927 Mad 611 : 101 Ind. Cas. 893 : (1927) 52 MLJ 651
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts08 Jan 1926
T. Kuppusamy Pillai Vs S. Mahommad Kasim Sahib and Others
Madras High Court · AIR 1926 Mad 566
Transfer of Property Act, 1882 — Section 116
High Courts08 Jan 1926
Suryadevara Mahalakshmamma Vs Suryadevara Ramaswami and Others
Madras High Court · AIR 1926 Mad 641 : 94 Ind. Cas. 950 : (1926) 23 LW 596 : (1926) 50 MLJ 651
High Courts08 Jan 1926
T. Kuppuswami Pillai Vs S. Muhammad Kasim Sahib and Others
Madras High Court · 94 Ind. Cas. 308
Transfer of Property Act, 1882 — Section 116
High Courts07 Jan 1926
Thirukonda Ellarayan Vs Nakonda Rangaswami Aiyar
Madras High Court · AIR 1926 Mad 816 : (1926) ILR (Mad) 691 : (1927) 25 LW 258 : (1926) 50 MLJ 612
Transfer of Property Act, 1882 — Section 92
High Courts07 Jan 1926
The Public Prosecutor Vs K. Said Ali Kutti and Sons
Madras High Court · (1927) 52 MLJ 559
High Courts07 Jan 1926
Spencer, Kt. Viswanatha Iyer Vs Chimmukutti Amma and Others
Madras High Court · 95 Ind. Cas. 3
High Courts07 Jan 1926
Visvanatha Iyer Vs Chimmukutti Amma and Others
Madras High Court · AIR 1926 Mad 650 : (1926) 23 LW 761
High Courts06 Jan 1926
Kesar Singh Vs The Secretary of State for India in Council
Madras High Court · AIR 1926 Mad 881 : (1926) ILR (Mad) 652 : 95 Ind. Cas. 651 : (1926) 24 LW 878 : (1926) 51 MLJ 16
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts06 Jan 1926
Ratna Mudaliar and Another Vs C. Vijiaranga Mudaliar
Madras High Court · AIR 1926 Mad 762 : 95 Ind. Cas. 581 : (1926) 23 LW 716
High Courts05 Jan 1926
(Nune) Narasimham Vs (Donepudi) Subramaniam and Others
Madras High Court · AIR 1927 Mad 201
High Courts05 Jan 1926
The Tanjore Permanent Fund Ltd. Vs T. Sadasiva Rao
Madras High Court · AIR 1926 Mad 705 : 95 Ind. Cas. 339 : (1926) 50 MLJ 479
High Courts05 Jan 1926
(Hazarat Kibulai Saiyiot Sahib Kaditi) Ghulam Ghouse Sha Vs Pakkiri Rowther and Others
Madras High Court · AIR 1926 Mad 782 : 95 Ind. Cas. 1014
Limitation Act, 1963 — Article 110
High Courts05 Jan 1926
Kasthuri Chetty and Another Vs Chinnaswami Pillai (dead) and Others Chinnaswami Pillai (dead) and Others Vs Alaga Pillai and Others
Madras High Court · 95 Ind. Cas. 262
High Courts05 Jan 1926
Kasturi Chetty and Another Vs Chinnasami Pillai and Others
Madras High Court · AIR 1926 Mad 624 : (1926) 23 LW 760