High Courts03 Feb 1926
Srilasri Vythilinga Desika Pandarasannadhi Vs Arumuga Thambiran and Another
Madras High Court · AIR 1926 Mad 748 : 94 Ind. Cas. 966 : (1926) 23 LW 695 : (1926) 50 MLJ 552
Civil Procedure Code, 1908 (CPC) — Section 109
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 33 of 36
High Courts03 Feb 1926
Chinnappa Tharakan (Purchaser) Vs Kanoor Puthen Veettil Ittichi Amma and Others
Madras High Court · AIR 1926 Mad 765 : (1926) 23 LW 720 : (1926) 50 MLJ 580
High Courts02 Feb 1926
Ankula Sanyasi Vs Gundala Ramachandra Rao and Others
Madras High Court · 95 Ind. Cas. 691
High Courts02 Feb 1926
Godan Nambudiripad Vs Krishnan Nambudiripad and Others
Madras High Court · AIR 1926 Mad 680 : 94 Ind. Cas. 913 : (1926) 23 LW 754
Malabar Compensation for Tenants Improvements Act, 1899 — Section 6(3)
High Courts02 Feb 1926
Aukula Sanyasi Vs Gundala Ramachandra Rao and Others
Madras High Court · AIR 1926 Mad 692 : (1926) 51 MLJ 73
High Courts01 Feb 1926
Kammaboyina Ramadas Vs King-Emperor
Madras High Court · (1926) ILR (Mad) 875 : (1926) 51 MLJ 502
High Courts29 Jan 1926
(Majeti) Ankayya Vs Lingambhotla Venkata Ramaya
Madras High Court · AIR 1926 Mad 655
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Jan 1926
E. Raghavachariar Vs President, Union Board
Madras High Court · AIR 1926 Mad 806 : 95 Ind. Cas. 600 : (1926) 23 LW 620
Madras Local Boards Act, 1884 — Section 159(1), 207(1)
High Courts28 Jan 1926
The Secretary of State for India in Council Vs Mahaboob Sir Frazvant Sri Raja Parthasarathy Appa Rao Savai Aswarao Bahadur Zemindar Garu and Others
Madras High Court · (1926) ILR (Mad) 349 : 96 Ind. Cas. 1011
Councils Act, 1861 — Section 22
High Courts28 Jan 1926
Lahimiya Vs Mazur Hannisa
Madras High Court · 95 Ind. Cas. 718
Limitation Act, 1963 — Article 181
High Courts28 Jan 1926
A.A. Arunachala Mudaliar Vs K. Chinnamunusami Chetty
Madras High Court · 97 Ind. Cas. 351 : (1926) 24 LW 22
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts27 Jan 1926
Venkatasami Naidu Vs Venkatasubba Naidu and Others
Madras High Court · (1926) ILR (Mad) 807 : 95 Ind. Cas. 196
Limitation Act, 1963 — Article 182(4)(I)
High Courts27 Jan 1926
Venkataswami Naidu Vs Venkatasubba Naidu and Others
Madras High Court · AIR 1926 Mad 747 : (1926) 23 LW 692 : (1926) 50 MLJ 554
Limitation Act, 1963 — Article 182(4) 1st Schedule
High Courts27 Jan 1926
Krottapalli Gopalam Vs Myneni Suryanarayana and Others
Madras High Court · 95 Ind. Cas. 740 : (1926) 23 LW 681 : (1926) 50 MLJ 514
Evidence Act, 1872 — Section 94
High Courts27 Jan 1926
Rev. C.R. Vedantachari Vs Marie
Madras High Court · AIR 1926 Mad 1130 : 97 Ind. Cas. 359 : (1926) 24 LW 409
High Courts25 Jan 1926
Chowdappa Gounder, A Creditor of the Insolvent Kathaperumal Pillai for himself and on Behalf of All the Creditors Vs Kathaperumal Pillai and Others
Madras High Court · 96 Ind. Cas. 944
Provincial Insolvency Act, 1920 — Section 53
High Courts25 Jan 1926
Karuppana Thevar Vs Angammal and Others
Madras High Court · 96 Ind. Cas. 129
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts25 Jan 1926
Chowdappa Gounder, a creditor of the Insolvent Kathaperumal Pillai, for himself and on behalf of all the creditors Vs Kathaperumal Pillai and Others
Madras High Court · AIR 1926 Mad 801 : (1926) ILR (Mad) 794 : (1926) 50 MLJ 602
Provincial Insolvency Act, 1920 — Section 53
High Courts25 Jan 1926
Karuppanna Tevar Vs Angammal and Others
Madras High Court · AIR 1926 Mad 678 : (1926) 23 LW 581 : (1926) 51 MLJ 67
Court Fees Act, 1870 — Section 7(4)(c)