High Courts15 Feb 1926
Tiruvengada Mudali Vs Tripurasundari Ammal
Madras High Court · AIR 1926 Mad 906 : (1926) ILR (Mad) 728 : (1927) 25 LW 207 : (1926) 51 MLJ 112
Penal Code, 1860 (IPC) — Section 323, 448
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 32 of 36
High Courts12 Feb 1926
Kuchibhotla Seetarama Sastri and Others Vs Kuchiabhotla Sivaramayya and Others
Madras High Court · AIR 1926 Mad 809
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 31
High Courts10 Feb 1926
In Re: Jogali Bhaigo Naiks and Another
Madras High Court · AIR 1927 Mad 97 : 97 Ind. Cas. 958
High Courts10 Feb 1926
C. Venugopalachariar Vs K. Chinnulal Sowcar and Others
Madras High Court · AIR 1926 Mad 942 : (1926) ILR (Mad) 935 : 97 Ind. Cas. 706 : (1926) 51 MLJ 209
Provincial Insolvency Act, 1920 — Section 43(1)
High Courts09 Feb 1926
Srinivasaraghava Iyengar Vs K.R. Aravamuthu Iyengar and Another
Madras High Court · 95 Ind. Cas. 304
Provincial Insolvency Act, 1920 — Section 28
High Courts09 Feb 1926
Srinivasa Iyengar Vs K.R. Aravamudu Iyengar and Others
Madras High Court · AIR 1926 Mad 690 : (1926) 23 LW 693
Provincial Insolvency Act, 1920 — Section 28
High Courts08 Feb 1926
Kolluru Venkataratnam Vs Pusapati Venkamma
Madras High Court · 95 Ind. Cas. 267
High Courts08 Feb 1926
Sri Rajah Mirza Sri Pushavati Alaka Narayana Gajapathiraju Maharaja Maurya Sultan Bahadur Vs Pogaruramamurthi
Madras High Court · 97 Ind. Cas. 842 : (1926) 24 LW 334
Tamil Nadu Survey and Boundaries Act, 1923 — Section 13
High Courts08 Feb 1926
Raja Ganpatiraju Vs Pogaru Ramamurthi
Madras High Court · AIR 1926 Mad 1045
Survey and Boundaries Act, 1897 — Section 13
High Courts08 Feb 1926
Jammalamadaka Subbarayudu Vs Idupuganti Ramaswami and Others
Madras High Court · 95 Ind. Cas. 92 : (1926) 50 MLJ 535
Madras Estates Land Act, 1908 — Section 8
High Courts08 Feb 1926
C. Kanni Chetti Vs Kotah Raju Chetty and Another
Madras High Court · AIR 1926 Mad 879 : 95 Ind. Cas. 436
High Courts08 Feb 1926
(Kolluru) Venkataratnam Vs Pusapati Venkamma
Madras High Court · AIR 1926 Mad 754 : (1926) 23 LW 618
High Courts05 Feb 1926
Thondiyil Puthalath Ukkaran Nayar Vs Thondiyil Ponnigari Ukkaran Nayar
Madras High Court · AIR 1926 Mad 633 : 94 Ind. Cas. 1046 : (1926) 51 MLJ 159
Madras Revenue Recovery Act, 1864 — Section 5
High Courts05 Feb 1926
Kandaswami Udayan Vs Velayutha Udayan by next friend and guardian Sengamalai Udayan
Madras High Court · AIR 1926 Mad 774 : (1927) ILR (Mad) 320 : (1926) 24 LW 367 : (1926) 51 MLJ 99
High Courts05 Feb 1926
Narayanaswami Naidu and Others Vs Rangaswami Naidu add Ors.
Madras High Court · AIR 1926 Mad 749 : (1926) ILR (Mad) 716 : 95 Ind. Cas. 731 : (1926) 24 LW 235 : (1926) 50 MLJ 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts04 Feb 1926
Abdul Ameeth Sahib Vs Ponnambala Muthurian
Madras High Court · AIR 1926 Mad 679 : 94 Ind. Cas. 550 : (1926) 23 LW 757 : (1926) 51 MLJ 158
High Courts04 Feb 1926
Arukapalli Narasimha Rao and Another Vs Arumilli Subbarayudu and Another
Madras High Court · (1926) 23 LW 765 : (1926) 51 MLJ 135
High Courts04 Feb 1926
Municipal Council, Rajahmundry Vs Nidamaru Jaladurga Prasadarayudu and Another
Madras High Court · AIR 1926 Mad 800 : (1926) 24 LW 85 : (1926) 50 MLJ 556
High Courts04 Feb 1926
K. Doraiswami Chetty Vs The Official Assignee of Madras
Madras High Court · AIR 1926 Mad 946 : 95 Ind. Cas. 446 : (1926) 51 MLJ 130
High Courts03 Feb 1926
Chinnappa Tharakau Vs Kanoor Puthen Veettil Ittichi Amma and Others
Madras High Court · 96 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89