High Courts05 Mar 1926
S.K. Mohideen Batcha Sahib Vs K.A. Sheikh Davood Sahib and Others
Madras High Court · 97 Ind. Cas. 491
Negotiable Instruments Act, 1881 (NI) — Section 37
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 30 of 36
High Courts04 Mar 1926
Kadiresan Chettiar Vs Ramanathan Chetti and Another
Madras High Court · AIR 1927 Mad 478
Contract Act, 1872 — Section 196
High Courts03 Mar 1926
S.V. Nallaperumal Pillai Vs R. Ponnaya Mudaliar and Others
Madras High Court · AIR 1926 Mad 1124
High Courts03 Mar 1926
S.V. Nallaperumal Pillai Vs R. Ponnayya Mudaliar alias Manual Saviar Rozario and Others
Madras High Court · 97 Ind. Cas. 936(1) : (1926) 24 LW 400
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Mar 1926
Abdul Khader Shariff Sahib Vs Lala Bi
Madras High Court · 96 Ind. Cas. 900
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts03 Mar 1926
Seth Chand Mull Dudha, C.I.E. Vs Purushothamdoss
Madras High Court · AIR 1926 Mad 584 : (1927) ILR (Mad) 27 : 94 Ind. Cas. 512 : (1926) 24 LW 94 : (1926) 50 MLJ 348
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1
High Courts03 Mar 1926
Abdul Khadar Sheriff Saheb Vs Lalu Bi
Madras High Court · AIR 1926 Mad 932 : (1926) 24 LW 77 : (1926) 51 MLJ 215
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts03 Mar 1926
Penumasta Subbaraju Vs Indukuri Narayanaraju and Others
Madras High Court · AIR 1926 Mad 1093 : 97 Ind. Cas. 232 : (1926) 24 LW 716 : (1926) 51 MLJ 366
Contract Act, 1872 — Section 23
High Courts02 Mar 1926
A.P.R.K.R.V. Vellayan Chetti and Others Vs Venugopal Chetti and Others
Madras High Court · 97 Ind. Cas. 570 : (1926) 24 LW 842
Probate and Administration Act, 1881 — Section 90
High Courts02 Mar 1926
Pathina Subbarami Reddi Vs Genesam Pattabhirama Reddi
Madras High Court · AIR 1926 Mad 977
High Courts02 Mar 1926
A. P. R. K. R. V. Vellayan Chetti and Others Vs Venugopal Chetti and Others
Madras High Court · AIR 1927 Mad 185
High Courts02 Mar 1926
Addanki Lakshmanacharyulu Vs Madduri Venkataramanujacharyulu
Madras High Court · AIR 1926 Mad 827 : (1926) 23 LW 771 : (1926) 51 MLJ 414
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts02 Mar 1926
Bathina Subbarami Reddi Vs Ganesam Pattabhirama Reddi
Madras High Court · (1927) ILR (Mad) 80 : 97 Ind. Cas. 578 : (1926) 24 LW 525 : (1926) 51 MLJ 249
High Courts01 Mar 1926
Maneckji Pestonji Bharucha and Another Vs Wadilal Sarabhai and Company and Maganlal Chunilal Ghia
Madras High Court · (1926) 51 MLJ 1
Contract Act, 1872 — Section 121
High Courts01 Mar 1926
S.K. Subba Ayyar Vs Pichumani Ayyar
Madras High Court · 97 Ind. Cas. 601
Transfer of Property Act, 1882 — Section 81
High Courts01 Mar 1926
Madhura Gramani Vs Thummala Sesha Reddi and Others
Madras High Court · AIR 1926 Mad 1018 : (1926) ILR (Mad) 939 : 97 Ind. Cas. 622 : (1926) 24 LW 298 : (1926) 51 MLJ 254
High Courts01 Mar 1926
P. V. Arumugam Pillai and Another Vs Malipathi Muthiah Chetty
Madras High Court · AIR 1927 Mad 1156
Transfer of Property Act, 1882 — Section 72, 76
High Courts01 Mar 1926
S.K. Subba Aiyar Vs Pichumani Aiyar and Others
Madras High Court · AIR 1926 Mad 1144 : (1926) 24 LW 260
Transfer of Property Act, 1882 — Section 81
High Courts26 Feb 1926
Sornam Pillai Vs Tiruvazhiperumal Pillai and Others
Madras High Court · AIR 1926 Mad 857 : (1926) 23 LW 744 : (1926) 51 MLJ 126
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts26 Feb 1926
P. Hajee Batcha Saheb Vs M. Mahomed Ebrahim Saheb
Madras High Court · AIR 1926 Mad 739 : 95 Ind. Cas. 865 : (1926) 23 LW 724 : (1926) 51 MLJ 658