High Courts12 Mar 1926
Chengalvala Venkata Siva Rao Vs Idarapalli Venkataratnam
Madras High Court · AIR 1926 Mad 953 : 97 Ind. Cas. 893 : (1926) 24 LW 179
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 28 of 36
High Courts12 Mar 1926
Parvathi Auchi and Another Vs Sundaram and Others
Madras High Court · AIR 1926 Mad 988 : (1926) 24 LW 324
High Courts11 Mar 1926
(Bhogila) Ramchandrayya Patnaik Vs (Rapaka) Narayana and Others
Madras High Court · AIR 1927 Mad 218
High Courts11 Mar 1926
Singavarpu Rajaratnam and Another Vs Sheikh Hassanbi and Another
Madras High Court · 97 Ind. Cas. 1031 : (1926) 24 LW 254
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99
High Courts11 Mar 1926
P. Varadarajulu Naidu Vs P. Kuppuswami Naidu
Madras High Court · AIR 1927 Mad 18 : (1926) ILR (Mad) 926 : (1926) 51 MLJ 602
High Courts11 Mar 1926
Appathorai Odayar Vs Official Receiver and Another
Madras High Court · AIR 1927 Mad 412
Provincial Insolvency Act, 1920 — Section 53, 54
High Courts11 Mar 1926
Singavarpu Rajaratnam and Another Vs Sheik Hasanbi and Another
Madras High Court · (1926) 51 MLJ 255
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102
High Courts11 Mar 1926
Katifi Muhammad Hamidudin Saheb and Others Vs Muhammad Ghouse Saheb and Others
Madras High Court · 95 Ind. Cas. 424 : (1926) 24 LW 498 : (1926) 51 MLJ 489
High Courts11 Mar 1926
M. Krishna Pattar Vs K. Seetharama Pattar
Madras High Court · AIR 1926 Mad 1178 : (1927) ILR (Mad) 49 : (1926) 24 LW 488 : (1926) 51 MLJ 480
Limitation Act, 1963 — Article 182(5)
High Courts11 Mar 1926
Rajah Saheb Mahabhan Doostan Sri Rajah Rao Venkata Kumar Mahipati Surya Rao, Bahadur Garu, Rajah of Pittapuram Vs Avala Govindayya and Another
Madras High Court · AIR 1926 Mad 897 : (1926) 24 LW 68
High Courts11 Mar 1926
Berhampore Council Vs The Oriental Govt. Security Life Assurance Co. Ltd.
Madras High Court · AIR 1926 Mad 944
High Courts10 Mar 1926
Ramanadhan Chettiar Vs Ramachandra Sivaji Ghantikae and Others
Madras High Court · AIR 1926 Mad 1129 : 97 Ind. Cas. 754 : (1926) 24 LW 392
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts10 Mar 1926
Innasimuthu Pillai and Another Vs Rev. A.J. Lutz and Others
Madras High Court · AIR 1926 Mad 1029 : 97 Ind. Cas. 630 : (1926) 24 LW 286
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts10 Mar 1926
Sankunni Variar and Another Vs Vasudevan Nambudripad and Others
Madras High Court · AIR 1926 Mad 1005 : 97 Ind. Cas. 787 : (1926) 24 LW 300 : (1926) 51 MLJ 239
High Courts10 Mar 1926
Katragadda Ramayya and Another Vs Katragadda Bapayya
Madras High Court · 97 Ind. Cas. 824 : (1926) 24 LW 384 : (1926) 51 MLJ 440
High Courts10 Mar 1926
Krishnaswami Chettiar and Another Vs Ghulam Muhammad Ghouse Saheb and Another
Madras High Court · AIR 1926 Mad 951 : (1927) ILR (Mad) 86 : 97 Ind. Cas. 469 : (1927) 26 LW 35 : (1926) 51 MLJ 193
High Courts10 Mar 1926
Alamelu Ammal Vs Raja and Another
Madras High Court · AIR 1926 Mad 1167 : (1926) 24 LW 485
High Courts10 Mar 1926
D.K. Syed Ibrahim Sahib and Others Vs Krishnaswamy Naicker and Another
Madras High Court · 97 Ind. Cas. 153 : (1926) 24 LW 161
Madras Estates Land Act, 1908 — Section 27
High Courts09 Mar 1926
Nagarambille Tonkya Vs Matta Jaganna and Others
Madras High Court · (1926) ILR (Mad) 883 : (1926) 51 MLJ 730