High Courts26 Feb 1926
Chitturi Venkataratnam and Others Vs Siram Subba Rao
Madras High Court · AIR 1926 Mad 1040 : (1926) ILR (Mad) 738 : (1926) 51 MLJ 410
Registration Act, 1908 — Section 17
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 31 of 36
High Courts25 Feb 1926
K. Munisami Chetti Vs A. Subbaroya Achari
Madras High Court · 95 Ind. Cas. 442
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts25 Feb 1926
Pandiri Viranna Vs Grandhi Sattiraju and Others
Madras High Court · AIR 1927 Mad 445 : (1927) 52 MLJ 157
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts25 Feb 1926
In Re: Ramachandra Chetty
Madras High Court · AIR 1926 Mad 763 : (1926) ILR (Mad) 880 : (1926) 50 MLJ 557
Tamil Nadu District Municipalities Act, 1920 — Section 347
High Courts25 Feb 1926
K. Munisamy Chetty Vs K. Subbaroya Achari
Madras High Court · (1926) 24 LW 66 : (1926) 51 MLJ 498
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts24 Feb 1926
Krishnayya Vs Polepeddi Ramayya and Others
Madras High Court · (1926) 51 MLJ 79
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5(a)
High Courts24 Feb 1926
The Public Prosecutor Vs Ratnavelu Chetty
Madras High Court · AIR 1926 Mad 865 : (1926) ILR (Mad) 525 : (1927) 25 LW 248 : (1927) 52 MLJ 210
Criminal Procedure Code, 1898 (CrPC) — Section 190
High Courts24 Feb 1926
(Polepeddi) Krishnamoorthy Vs (Polepeddi) Ramayya and Others
Madras High Court · AIR 1926 Mad 875 : (1927) ILR (Mad) 63 : (1927) 26 LW 546
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5(a)
High Courts23 Feb 1926
M. Pazhaniandi Vs T. Naku and Others
Madras High Court · AIR 1927 Mad 109 : (1926) 51 MLJ 684
High Courts23 Feb 1926
Kasi Vasi Chokkalinga Tambiran Vs Ramanadan and Others
Madras High Court · AIR 1926 Mad 1031 : (1926) 24 LW 257
High Courts22 Feb 1926
Pichaimuthu and Others Vs Savariappa Kavandan and Others
Madras High Court · AIR 1927 Mad 1119
High Courts22 Feb 1926
The Collector of Chingleput District Vs Kadir Mohideen Sahib
Madras High Court · AIR 1926 Mad 732 : 95 Ind. Cas. 883 : (1926) 50 MLJ 566
Land Acquisition Act, 1894 — Section 25(2)
High Courts19 Feb 1926
Telikicherla Kandalai Venkataramanujacharyulu Vs Telikicherla Kandalai Appalacharyulu and Others
Madras High Court · AIR 1926 Mad 1003 : 97 Ind. Cas. 785 : (1926) 24 LW 227
Evidence Act, 1872 — Section 65
High Courts18 Feb 1926
Uthira Reddiar Vs Muthu Reddiar
Madras High Court · AIR 1927 Mad 68 : 97 Ind. Cas. 757
High Courts18 Feb 1926
S.K. Karuppan Chetti alias Sinna Vellayan Chettiar Vs Maruthanayagam Pillai and Another
Madras High Court · AIR 1926 Mad 1176 : (1926) 24 LW 638 : (1926) 51 MLJ 472
Limitation Act, 1963 — Section 20
High Courts18 Feb 1926
Kolisetti Basavayya and Others Vs Mittapalli Venkatappayya and Another
Madras High Court · AIR 1926 Mad 676 : 95 Ind. Cas. 439 : (1926) 51 MLJ 90
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Feb 1926
Karnam Poodi Muniswami Pillai Vs The Secretary of State for India in Council and Another
Madras High Court · (1926) 51 MLJ 678
High Courts16 Feb 1926
(Komandur) Srinivasacharlu and Others Vs (Koduru) Munirathna Naidu
Madras High Court · AIR 1926 Mad 905 : 95 Ind. Cas. 707
High Courts16 Feb 1926
Panchapakesa Aiyar Vs Natesa Pathar
Madras High Court · 95 Ind. Cas. 587 : (1926) 51 MLJ 161
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts15 Feb 1926
Kuchibhotta Seetakama Sastri and Others Vs Kuchibhotta Sivaramayya and Others
Madras High Court · 95 Ind. Cas. 856 : (1926) 24 LW 181