High Courts25 Jan 1926
(Kavalappara) Mooppil Nair and Another Vs Ammalu Amma and Others
Madras High Court · AIR 1926 Mad 667 : 95 Ind. Cas. 26 : (1926) 23 LW 758
Court Fees Act, 1870 — Section 9(7)
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 34 of 36
High Courts25 Jan 1926
Manicka Chetti Vs Kuppusami Asari and Others
Madras High Court · AIR 1926 Mad 644 : 97 Ind. Cas. 613
High Courts25 Jan 1926
Srinivasa Pillai Vs Balasubramani Odayar
Madras High Court · AIR 1926 Mad 592 : 94 Ind. Cas. 534
Contract Act, 1872 — Section 68
High Courts22 Jan 1926
Gopisetti Veeraswami and Others Vs Sagiraju Seetharama Kantayya
Madras High Court · (1926) 51 MLJ 394
Madras Estates Land Act, 1908 — Section 3(e)
High Courts21 Jan 1926
C.R. Doraiswami Pillai Vs Chellapuruma Mudaliar and Others
Madras High Court · 97 Ind. Cas. 588 : (1926) 24 LW 163
High Courts20 Jan 1926
Srinivasa Iyengar Vs Veelayan Ambalam
Madras High Court · 97 Ind. Cas. 718 : (1926) 24 LW 263
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts20 Jan 1926
A.G. Sambasiva Aiyar Vs Venkatarama Aiyar and Others
Madras High Court · 95 Ind. Cas. 447 : (1926) 51 MLJ 95
Transfer of Property Act, 1882 — Section 100
High Courts20 Jan 1926
Madura Municipality Vs P.M. Muthu Balu Chetty
Madras High Court · AIR 1926 Mad 576 : 94 Ind. Cas. 411 : (1926) 50 MLJ 384
Tamil Nadu District Municipalities Act, 1920 — Section 249, 338
High Courts20 Jan 1926
Srinivasa Aiyangar Vs Vellayan Ambalam
Madras High Court · AIR 1926 Mad 966 : (1926) 51 MLJ 143
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts20 Jan 1926
Union Board Vs Chellaswami Thevar and Others
Madras High Court · AIR 1926 Mad 1068 : 97 Ind. Cas. 947
Madras Local Boards Act, 1884 — Section 193
High Courts19 Jan 1926
Majeti Antayya Vs Lingmbhotla Venkata Ramayya
Madras High Court · 95 Ind. Cas. 5
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Jan 1926
Narayanaswami Aiyar Vs Venkatarama Aiyar and Another
Madras High Court · AIR 1926 Mad 808 : 95 Ind. Cas. 264 : (1926) 23 LW 749 : (1926) 50 MLJ 511
High Courts19 Jan 1926
Subramania Ayyar Vs Nalla Kayandan and Others
Madras High Court · AIR 1926 Mad 634
High Courts18 Jan 1926
Obla R. Nahasimha Iyer Vs Gunna V. Rangachari and Others
Madras High Court · 95 Ind. Cas. 444
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts18 Jan 1926
Acha Vs Sankaran and Others
Madras High Court · AIR 1926 Mad 768 : (1926) 23 LW 752 : (1926) 50 MLJ 497
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Jan 1926
S. Hari Rao Vs Official Assignee, High Court and Others
Madras High Court · AIR 1926 Mad 556 : (1926) ILR (Mad) 461 : (1926) 23 LW 599
High Courts18 Jan 1926
Obla JR. Narasimha Aiyar Vs Gunnia V. Rangachari and Another
Madras High Court · AIR 1926 Mad 689 : (1926) 50 MLJ 477
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts18 Jan 1926
Chakravarthi Nainar Vs Pushpavathi Ammal
Madras High Court · AIR 1926 Mad 985 : 95 Ind. Cas. 1005 : (1926) 23 LW 688
Evidence Act, 1872 — Section 35
High Courts15 Jan 1926
Ramabhadra Thevar and Others Vs Arunachalam Pillai and Another
Madras High Court · AIR 1926 Mad 601 : (1926) ILR (Mad) 609 : 95 Ind. Cas. 108 : (1926) 24 LW 167 : (1926) 50 MLJ 468
Transfer of Property Act, 1882 — Section 83
High Courts15 Jan 1926
Vellathusseri Chakkalakumpil Raman Menon Vs Vellathusseri Chakkalakumpil Pangunni Menon
Madras High Court · AIR 1926 Mad 952 : (1926) 50 MLJ 563