High Courts06 Sept 1926
Yennamani Ramanna Vs Masunuri Venkatanarayana
Madras High Court · (1927) 52 MLJ 52
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 15 of 36
High Courts03 Sept 1926
In Re: Mayandi Thevan
Madras High Court · (1927) ILR (Mad) 474 : (1926) 24 LW 543 : (1926) 51 MLJ 495
Penal Code, 1860 (IPC) — Section 380, 457
High Courts02 Sept 1926
P.M.A. Vellayappa Chetti and Others Vs Subramaniam Chettiar and Others
Madras High Court · AIR 1927 Mad 137 : (1927) ILR (Mad) 482 : (1926) 51 MLJ 880
High Courts02 Sept 1926
Punyam Visvananda Reddi Vs Gali Raja Venkata Reddi and Others
Madras High Court · AIR 1927 Mad 278 : (1927) 25 LW 223
High Courts02 Sept 1926
Moideen Bibi Ammal by agent Montana Sahib Vs Rathnavelu Mudali
Madras High Court · AIR 1927 Mad 69 : (1926) 51 MLJ 598
High Courts02 Sept 1926
Narayana Naicken Vs Venkataswami Naicken and Others
Madras High Court · AIR 1926 Mad 1190 : (1926) 24 LW 478 : (1926) 51 MLJ 845
High Courts02 Sept 1926
Ismalsa Rowther Vs Sadasiva Asari and Another
Madras High Court · AIR 1927 Mad 304
High Courts01 Sept 1926
R.E. Mahomed Kassim and Co. Vs Seeni Pakir Bin Ahmed and Others
Madras High Court · AIR 1927 Mad 265 : (1927) ILR (Mad) 261 : (1927) 25 LW 307 : (1927) 52 MLJ 240
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts01 Sept 1926
Vadakke Chathilingath Kaliani Amma and Others Vs Vadakke Chathilingath Karthiyani Amma and Others
Madras High Court · AIR 1927 Mad 299 : (1927) 52 MLJ 17
High Courts27 Aug 1926
K.R. Muthu A.R. Arunachalam Chetty Vs David, Esq., The Official Receiver and Others
Madras High Court · (1927) ILR (Mad) 239 : (1926) 24 LW 730 : (1926) 51 MLJ 671
High Courts27 Aug 1926
Zamindar of Bodokimidy Vs Budankayala Bhimayya and Others
Madras High Court · AIR 1927 Mad 76
High Courts27 Aug 1926
K.P. Keshava Rao and Others Vs Nathravati alias Yemunama and Others
Madras High Court · 105 Ind. Cas. 837
High Courts27 Aug 1926
K.P. Keshava Rao and Others Vs Nathravati and Others
Madras High Court · AIR 1928 Mad 200
High Courts27 Aug 1926
Pattrachariar Vs Alamelumangai Ammal
Madras High Court · AIR 1927 Mad 273 : (1927) 25 LW 11
High Courts27 Aug 1926
(Sanampudi) Venkayya and Others Vs Secretary of State
Madras High Court · AIR 1927 Mad 207 : (1926) 24 LW 833
High Courts27 Aug 1926
Yandru Veeranna and Another Vs Yandru Sitamma and Another
Madras High Court · AIR 1927 Mad 83
High Courts27 Aug 1926
Subban Chettiar Vs Rangan Chetti and Others
Madras High Court · AIR 1927 Mad 173 : (1926) 51 MLJ 706
High Courts27 Aug 1926
Pakkiri Mahomed Rowther Vs Bava Moideen and Others
Madras High Court · AIR 1927 Mad 82
High Courts27 Aug 1926
Shankar Bhatta Vs Ayyappa Gowda
Madras High Court · AIR 1927 Mad 151 : (1926) 24 LW 759
High Courts27 Aug 1926
Pattarachariar Vs Alamelumangaiammal
Madras High Court · 100 Ind. Cas. 40
Civil Procedure Code, 1908 (CPC) — Section 11, 13