High Courts18 Aug 1926
A.R.A.R.S.M. Arunachallam Chetty Vs C. Jagannatha Pillai
Madras High Court · AIR 1926 Mad 1188 : (1926) 24 LW 659
Registration Act, 1908 — Section 17(1)(b)
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 17 of 36
High Courts16 Aug 1926
Mooka Pillai and Another Vs King-Emperor
Madras High Court · AIR 1927 Mad 444 : (1927) 25 LW 220
Penal Code, 1860 (IPC) — Section 420
High Courts16 Aug 1926
S. R. Swaminadha Aiyar and Others Vs Swaminatha Aiyar and Others
Madras High Court · AIR 1927 Mad 458
Evidence Act, 1872 — Section 115
High Courts16 Aug 1926
Sundara Naicker Vs Potti Naicker
Madras High Court · AIR 1927 Mad 192 : (1927) ILR (Mad) 494 : (1926) 24 LW 611 : (1926) 51 MLJ 561
High Courts16 Aug 1926
Neelakantamier Vs Chinnu Ammal and Others
Madras High Court · AIR 1927 Mad 216 : (1927) 25 LW 161 : (1927) 52 MLJ 13
Limitation Act, 1963 — Section 7
High Courts16 Aug 1926
Sannasi Chetti Vs Arunachala Chetti and Another
Madras High Court · AIR 1927 Mad 1137
Contract Act, 1872 — Section 145
High Courts16 Aug 1926
Kattuva Rowther and Another Vs Suppan Asari
Madras High Court · AIR 1927 Mad 307 : (1927) 25 LW 86
High Courts16 Aug 1926
Ramakrishna Martoba Rao Kasbekar Vs I. P. Fernandez and Others
Madras High Court · AIR 1927 Mad 239
High Courts13 Aug 1926
Bobbaladi Gateppa by next friend Andragal Adeppa Vs Bobbaladi Eramma and Others
Madras High Court · (1927) ILR (Mad) 228 : (1927) 26 LW 408 : (1926) 51 MLJ 757
High Courts13 Aug 1926
G. Ramachandra Rao Vs V. Sama Rayar and Others
Madras High Court · AIR 1927 Mad 143
High Courts13 Aug 1926
Chandana Venkatasubbayya Vs Gada Seshayya and Others
Madras High Court · (1926) 51 MLJ 610
High Courts13 Aug 1926
Phakiru Panigrahi Vs Kothapalli Chendrasekharam
Madras High Court · AIR 1927 Mad 215
High Courts13 Aug 1926
(Bobbaladi) Gateppa Vs (Bobbaladi) Eramma and Others
Madras High Court · AIR 1927 Mad 228
High Courts13 Aug 1926
K. Ahmed Meera Sahib Vs Meeran Sahib
Madras High Court · AIR 1927 Mad 393 : (1927) 25 LW 358
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts13 Aug 1926
Mir Mahomed Noorulla Sahib Vs Hasarath Kibulai Sayyad Ghulam Ghouse Sha Sahib Kadiri Avergal
Madras High Court · AIR 1926 Mad 1209 : (1926) 51 MLJ 554
High Courts13 Aug 1926
Pinnamameni Basava Sankaram by mother and guardian Rattamma Vs Garapati Narasimhulu and Others
Madras High Court · AIR 1927 Mad 1 : (1927) ILR (Mad) 135 : (1927) 25 LW 126 : (1926) 51 MLJ 529
High Courts13 Aug 1926
(Chandana) Venkatasubbayya Vs (Gada) Seshayya and Others
Madras High Court · AIR 1927 Mad 80
High Courts12 Aug 1926
Chirapath Thamasikkum Kolathayi Kunhi Krishnan Nambiyar Vs Puthiyottil Kunhi Pennu and Others
Madras High Court · AIR 1927 Mad 189
High Courts12 Aug 1926
Dhurvas J. Subbayyar and Bros. Vs J.K. Munuswami Aiyar and Sons
Madras High Court · (1927) ILR (Mad) 161 : (1927) 25 LW 726 : (1926) 51 MLJ 613