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Madras High Court judgments, 1926

702 judgments · page 18 of 36

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High Courts12 Aug 1926

Ponnammal Vs Pichai Thevan and Others

Madras High Court · AIR 1927 Mad 204 : (1926) 24 LW 826

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High Courts12 Aug 1926

Murugesa Mudali Vs Syed Alli and Another

Madras High Court · AIR 1927 Mad 1139

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High Courts12 Aug 1926

A. Venkatachala Mudaliar Vs Vedagiri Mudaliar and Another

Madras High Court · AIR 1927 Mad 782

Probate and Administration Act, 1881 — Section 4
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High Courts12 Aug 1926

Venkatrama Aiyar and Others Vs Krishnammal and Another

Madras High Court · AIR 1927 Mad 255 : (1927) 25 LW 550 : (1927) 52 MLJ 20

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High Courts11 Aug 1926

The Firm of Pannaji Devichand consisting of partners and Others Vs Kapurchand and Others

Madras High Court · AIR 1927 Mad 123 : (1927) ILR (Mad) 175 : (1926) 24 LW 752 : (1926) 51 MLJ 667

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High Courts11 Aug 1926

M. A. Ananthalwar and Another Vs Narayana Prasad and Another

Madras High Court · AIR 1927 Mad 190 : (1926) 24 LW 836

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High Courts11 Aug 1926

Periya Karupan Chettiar and Others Vs Somasundaram Chetti and Another

Madras High Court · AIR 1927 Mad 67 : (1926) 51 MLJ 661

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High Courts11 Aug 1926

(Noothalapati) Ankama Naidu Vs (Noothalapati) Beeki Naidu

Madras High Court · AIR 1927 Mad 449

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High Courts10 Aug 1926

(Duvvuri) Subramaniam and Another Vs (Duvvuri) Lakshminarasamma

Madras High Court · AIR 1927 Mad 213

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High Courts10 Aug 1926

Bhaskaruni Venkatanarayana Vs Bhaskaruni Lakshmibayamma

Madras High Court · AIR 1927 Mad 98 : (1926) 24 LW 762

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High Courts10 Aug 1926

Sadasivan Pillai Vs Shanmugam Pillai and Others

Madras High Court · AIR 1927 Mad 126 : (1927) 25 LW 119

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High Courts10 Aug 1926

Misrikhan Khaleel Vs The District Board

Madras High Court · (1926) 51 MLJ 690

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High Courts10 Aug 1926

Alavandar Gramani Vs Danakoti Ammal and Others

Madras High Court · AIR 1927 Mad 383

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High Courts09 Aug 1926

Sundarammal Vs Ameenal

Madras High Court · AIR 1927 Mad 72 : (1926) 24 LW 675

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High Courts09 Aug 1926

Paruchuri Rattamma Vs Surugutchi Seshachalam Sarma and Others

Madras High Court · AIR 1927 Mad 502 : 101 Ind. Cas. 806 : (1927) 52 MLJ 520

Transfer of Property Act, 1882 — Section 52
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High Courts06 Aug 1926

Vaidyanatha Aiyar and Others Vs Yogambal Ammal and Others

Madras High Court · AIR 1927 Mad 140 : (1927) ILR (Mad) 441 : (1927) 25 LW 660 : (1926) 51 MLJ 695

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High Courts06 Aug 1926

In re.: Biswanath Das

Madras High Court · AIR 1927 Mad 533

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High Courts06 Aug 1926

Balaji Singh Vs Chakka Gangamma and Another

Madras High Court · AIR 1927 Mad 85 : (1926) 51 MLJ 641

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High Courts06 Aug 1926

(Koliyote) Mommad Kutti and Others Vs Kizhakalagot Puthiyatath Kandi Rammunni Nair and Another

Madras High Court · AIR 1928 Mad 962

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High Courts06 Aug 1926

Kuthala Mudaliar Vs Venkata Reddiar and Others

Madras High Court · AIR 1927 Mad 253

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