High Courts25 Aug 1926
David Cutinha Vs Salvadora Minazes and Others
Madras High Court · AIR 1926 Mad 1202 : (1927) ILR (Mad) 331 : (1927) 26 LW 37 : (1926) 51 MLJ 552
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 16 of 36
High Courts24 Aug 1926
The Secretary of State for India in Council Vs Bala Venkatarama Chetty and Another
Madras High Court · AIR 1927 Mad 272 : (1927) 52 MLJ 15
High Courts24 Aug 1926
In Re: Venkatakrishna Pathar
Madras High Court · (1927) 25 LW 158 : (1927) 52 MLJ 121
Court Fees Act, 1870 — Section 7(iv)(d)
High Courts24 Aug 1926
In re: (Changanti Chinna) Venkataswamy and Others
Madras High Court · AIR 1927 Mad 410 : (1927) 25 LW 325
High Courts20 Aug 1926
(Yalavarthi) Ramakistnayya Vs (Yalavarthi) Rattayya
Madras High Court · AIR 1927 Mad 238
High Courts20 Aug 1926
Yysuf Beg Sahib and Others Vs Maliq Mahomed Syed Sahib
Madras High Court · AIR 1927 Mad 397 : (1927) 25 LW 357
Penal Code, 1860 (IPC) — Section 499, 500
High Courts20 Aug 1926
S. K. Venkatarama Aiyar Vs A. Buran Sheriff and Another
Madras High Court · AIR 1927 Mad 153 : (1926) 24 LW 858
High Courts20 Aug 1926
Ramanujachariar Vs Sundarachariar and Others
Madras High Court · AIR 1927 Mad 287 : (1927) 25 LW 127
High Courts20 Aug 1926
Pati Nagamma Vs Pulapa Veerasami and Others
Madras High Court · AIR 1927 Mad 217
High Courts20 Aug 1926
S.K. Venkatrama Aiyar Vs A. Buran Sheriff and Another
Madras High Court · AIR 1927 Mad 158 : (1927) ILR (Mad) 396 : (1926) 51 MLJ 680
High Courts20 Aug 1926
Koragalva Vs Jakri Beary and Others
Madras High Court · AIR 1927 Mad 261 : (1927) 52 MLJ 8
High Courts20 Aug 1926
In Re: Muthu Balu Chetti
Madras High Court · AIR 1926 Mad 1131 : (1927) ILR (Mad) 467 : (1927) 26 LW 893 : (1926) 51 MLJ 490
High Courts20 Aug 1926
(Gadiraju) Venkatappayya and Another Vs Kasarabada Venkatachalapathi Rao
Madras High Court · AIR 1927 Mad 450
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Aug 1926
Gogineni Gopayya and Others Vs Manikonda Sobhanadri
Madras High Court · AIR 1927 Mad 188 : (1926) 24 LW 839
High Courts19 Aug 1926
(Gogineni) Gopayya and Others Vs (Gogineni) Ankayya
Madras High Court · AIR 1927 Mad 210 : (1926) 24 LW 854
High Courts18 Aug 1926
T. Krishnajee Bhat Vs Sadasiva Tawker and Others
Madras High Court · AIR 1927 Mad 249 : (1926) 24 LW 869
High Courts18 Aug 1926
Banathoor Nellipatta Krishnan Namboodripad Vs Chathothparkum Komath Ambu Kurup and Others
Madras High Court · AIR 1927 Mad 59 : (1926) 24 LW 657 : (1926) 51 MLJ 633
High Courts18 Aug 1926
Siluvaimuthu Mudaliar Vs Muhammad Sahul and Others
Madras High Court · AIR 1927 Mad 84 : (1926) 51 MLJ 648