High Courts29 Jul 1926
Nagaiya Naidu and Another Vs Ekambara Chettiar
Madras High Court · AIR 1926 Mad 1142 : 97 Ind. Cas. 796
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 20 of 36
High Courts29 Jul 1926
Ponnuswami Goundan Vs Vellayana Rowther and Another
Madras High Court · AIR 1926 Mad 1177 : (1926) 24 LW 667
High Courts28 Jul 1926
Valliakkal and Another Vs Karuppa Goundan
Madras High Court · 97 Ind. Cas. 920 : (1926) 51 MLJ 464
Specific Relief Act, 1877 — Section 31Evidence Act, 1872 — Section 92
High Courts28 Jul 1926
R.S. Naidu Vs J. Ramier
Madras High Court · AIR 1926 Mad 947 : 97 Ind. Cas. 450 : (1926) 24 LW 863 : (1926) 51 MLJ 701
High Courts28 Jul 1926
(Nalam) Lakshmikanthan and Another Vs V.T. Narayanaswami Iyer and Another
Madras High Court · AIR 1926 Mad 1109
High Courts28 Jul 1926
Nalam Lakshmikantham and Another Vs V.J. Narayanaswami Iyer
Madras High Court · 97 Ind. Cas. 986
High Courts27 Jul 1926
Mariammal and Another Vs Augustine Roy and Others
Madras High Court · AIR 1927 Mad 170
High Courts26 Jul 1926
Sangili Nadan Vs Subramania Pillai
Madras High Court · AIR 1927 Mad 1141 : 103 Ind. Cas. 434
Madras Estates Land Act, 1908 — Section 126
High Courts26 Jul 1926
Sirigineedi Subbaraidu Vs Srimat Tirumala Venkata Sreenivasa Charyulu Ayyavarlu
Madras High Court · AIR 1927 Mad 329 : (1927) 25 LW 770 : (1927) 52 MLJ 87
High Courts26 Jul 1926
(Tiruvallur Vangipuram) Krishnamacharulu Vs Chitlur Venkata Subbiah
Madras High Court · AIR 1926 Mad 1059 : 97 Ind. Cas. 795 : (1926) 24 LW 448
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts22 Jul 1926
Swaminatha Mudaliar Vs Ebramsa Rowther and Another
Madras High Court · AIR 1927 Mad 75 : (1926) 24 LW 764 : (1926) 51 MLJ 639
High Courts22 Jul 1926
(Golla) Pullamma Vs Sanjivi Reddi
Madras High Court · AIR 1927 Mad 172 : (1926) 24 LW 715
High Courts22 Jul 1926
Sevu Vandayan Vs V.S. Narayanasami Iyer and Others
Madras High Court · AIR 1926 Mad 1078
High Courts22 Jul 1926
Thiagaraja Vandayan Vs V.S. Narayanaswami Iyer
Madras High Court · 97 Ind. Cas. 774
High Courts20 Jul 1926
(Mayyikaran Kalikakath) Kunhi Moidin Vs Kalandarakath Pakkar Kutty Karnavan and Another
Madras High Court · AIR 1927 Mad 1094
Limitation Act, 1963 — Article 142
High Courts20 Jul 1926
Arjuna Mahapatro and Others Vs Dayanidhi Bhainipati
Madras High Court · AIR 1927 Mad 60 : (1926) 51 MLJ 637
High Courts20 Jul 1926
Gollapalle Sidda Reddi by guardian and father Gangi Reddi and Another Vs Deva Jayarami Reddi by next friend, eldest mother Atchamma
Madras High Court · (1926) 24 LW 601 : (1926) 51 MLJ 557
High Courts20 Jul 1926
The Russa Engineering Works Ltd. Vs The Kanara Transport Co. and Others
Madras High Court · AIR 1926 Mad 1138 : (1926) ILR (Mad) 930 : (1926) 24 LW 546 : (1926) 51 MLJ 506
High Courts19 Jul 1926
Podapati Chendrayya Vs Manduva Hanumayya and Others
Madras High Court · AIR 1927 Mad 193
High Courts19 Jul 1926
Rajmbal Ammal Vs Appasami
Madras High Court · 97 Ind. Cas. 936 : (1926) 24 LW 439
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13