High Courts03 May 1926
(Pamur) Atchi Reddi and Others Vs Nelaturu Venkata Rangacharlu and Another
Madras High Court · AIR 1926 Mad 1140
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Madras High Court judgments, 1926
702 judgments · page 22 of 36
High Courts30 Apr 1926
M.L.M. Ramanathan Chetti Vs V.K.N.S.P. Subramanian Chetti and Others
Madras High Court · AIR 1926 Mad 1024 : 97 Ind. Cas. 592 : (1926) 24 LW 455 : (1926) 51 MLJ 295
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts30 Apr 1926
T. S. P. L. Palaniappa Chettiar Vs A. S. Vedachala Mudaliar
Madras High Court · AIR 1927 Mad 381
High Courts30 Apr 1926
The Secretary of State for India in Council Vs Garapati Somayya
Madras High Court · AIR 1926 Mad 1084 : 97 Ind. Cas. 847 : (1926) 24 LW 378 : (1926) 51 MLJ 446
Criminal Procedure Code, 1898 (CrPC) — Section 550
High Courts30 Apr 1926
Neduri Rajanna Vs Dontukunti Seshamma and Another
Madras High Court · AIR 1927 Mad 155
High Courts30 Apr 1926
Rao Bahadur Ottur Vasava Menon (died) and Others Vs Valia Konikkilidathil Tavazshi Karnavan Kelu Achan
Madras High Court · AIR 1926 Mad 1087 : 97 Ind. Cas. 735
Transfer of Property Act, 1882 — Section 83
High Courts29 Apr 1926
Appa Rao Mudaliar Vs Janakiammal
Madras High Court · AIR 1927 Mad 19 : (1926) ILR (Mad) 918 : (1926) 24 LW 513 : (1926) 51 MLJ 605
High Courts29 Apr 1926
(Rangaraju) Venkatachalamayya Pantulu Vs Gedala Simhadri Naidu
Madras High Court · AIR 1926 Mad 1071 : 97 Ind. Cas. 933 : (1926) 24 LW 564
Transfer of Property Act, 1882 — Section 116
High Courts29 Apr 1926
R. Subbaroya Goundan Vs P. Muthukumaraswami Goundan
Madras High Court · AIR 1926 Mad 1001 : 97 Ind. Cas. 581 : (1926) 24 LW 606 : (1926) 51 MLJ 265
Madras Local Boards Act, 1884 — Section 56, 57
High Courts29 Apr 1926
(Matte) Narayanamurthi and Others Vs (Parankusam) Venkatayya and Others
Madras High Court · AIR 1927 Mad 227 : (1927) 25 LW 57
High Courts28 Apr 1926
Raman Menon and Others Vs Madhava Menon and Others
Madras High Court · AIR 1927 Mad 96
High Courts28 Apr 1926
(Peetikappurath) Raman Menon and Others Vs (Puthiyatath Peetikappurath) Madhavan Menon and Others
Madras High Court · AIR 1927 Mad 244
High Courts26 Apr 1926
Mandavilli Seetharamamma and Another Vs Attivilli Suryanarayana, late a minor, by father and guardian Attivilli Venkayya
Madras High Court · AIR 1926 Mad 1184 : (1927) ILR (Mad) 969 : 97 Ind. Cas. 615 : (1927) 25 LW 188 : (1926) 51 MLJ 466
High Courts26 Apr 1926
The Madras and Southern Mahratta, Railway Co., Ltd. Vs The Municipal Council
Madras High Court · (1927) 52 MLJ 108
High Courts26 Apr 1926
The Madras and Southern Mahratta Railway Co., Ltd. Vs The Municipal Council, Cuddappah
Madras High Court · AIR 1927 Mad 363 : 100 Ind. Cas. 280
High Courts26 Apr 1926
T.S. Balavenkataseetharama Chettiar and Another Vs The Official Receiver and Others
Madras High Court · AIR 1926 Mad 994 : (1926) ILR (Mad) 849 : 97 Ind. Cas. 825 : (1926) 24 LW 345 : (1926) 51 MLJ 269
Provincial Insolvency Act, 1920 — Section 52
High Courts23 Apr 1926
Sri Sri Sri Krishna Chandra Gajapathi Narayan Deo Maharajulugaru Vs Yalla Ramayya and Others
Madras High Court · AIR 1927 Mad 10
High Courts23 Apr 1926
The Commissioner of Income Tax Vs Mangalagiri Sri Umamaheswara Gin and Rice Factory Ltd. and Another
Madras High Court · AIR 1926 Mad 1032 : (1927) ILR (Mad) 529 : 97 Ind. Cas. 850 : (1926) 24 LW 680 : (1926) 51 MLJ 360
Income Tax Act, 1961 — Section 66(2)
High Courts23 Apr 1926
Ramanathan Chettiar through his Agent Harihara Aiyar Vs Karuppayya Nadar
Madras High Court · AIR 1926 Mad 1104 : 97 Ind. Cas. 1020 : (1926) 51 MLJ 436
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(3)
High Courts23 Apr 1926
Sri Sri Sri Krishna Chandra Gajapathi Narayana Deo Maharajulugaru, Zamindar of Parlakimedi and Trustee of the Gods Sri Ramaswami and Sri Jagannadhaswami of Parlakimedi Vs Yalla Ramayya (dead) and Others
Madras High Court · (1926) 51 MLJ 510